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Unnikrishnan vs Raphel
2021 Latest Caselaw 12579 Ker

Citation : 2021 Latest Caselaw 12579 Ker
Judgement Date : 27 May, 2021

Kerala High Court
Unnikrishnan vs Raphel on 27 May, 2021
O.P(C).804/2021
                                      1




                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR. JUSTICE SUNIL THOMAS
        THURSDAY, THE 27TH DAY OF MAY 2021 / 6TH JYAISHTA, 1943
                           OP(C) NO. 804 OF 2021
    AGAINST THE ORDER/JUDGEMENT IN AS 91/2020 OF PRINCIPAL DISTRICT
                            COURT COURT,THRISSUR


PETITIONER/APPELLANT/RESPONDENT/DEFENDANT:

              UNNIKRISHNAN, AGED 52 YEARS
0




              S/O. VALIPARAMBIL GOPALAN, KAZHIMBRAM, VALAPPAD VILLAGE,
              KAZHIMBRAM P. O., THRISSUR DISTRICT - 680 568.

              BY ADV MAHESH V.MENON




RESPONDENT/RESPONDENT/PETITIONER/PLAINTIFF:

              RAPHEL, AGED 57 YEARS
0




              S/O. ATHIYUDHAN LAZAR, ERAVU VILLAGE, ERAVU P. O.,
              THRISSUR DISTRICT - 680620.


THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.05.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P(C).804/2021
                                     2




                               JUDGEMENT

The limited prayer sought by the petitioner is for an expeditious

disposal of Exts.P4 and P5 applications. Court below was directed to

dispose of Exts.P4 and P5 applications within the limited time. District

Judge by his communication dated 09.04.2021 has informed that the delay

petition was disposed of on 08.04.2021 and the stay petition on 09.04.2021

as directed by this Court. This is taken on record and the original petition

is closed accordingly.

Sd/-

SUNIL THOMAS JUDGE Sbna/ O.P(C).804/2021

APPENDIX OF OP(C) 804/2021

ANNEXURE/EXHIBITS

EXHIBIT P1 A TRUE COPY OF JUDGMENT 22.07.2019 OF THE PRINCIPAL SUB COURT, THRISSUR SUB COURT, THRISSUR IN OS NO.230/2018.

EXHIBIT P2 A TRUE COPY OF IA NO.2941/2019 IN OS NO.230/2018 ON THE FILES PRINCIPAL SUB COURT, THRISSUR.

EXHIBIT P3 A TRUE COPY OF AS NO.91/2020 ON THE FILES OF DISTRICT COURT, THRISSUR.

EXHIBIT P4 A TRUE COPY OF IA NO.1/2020 IN AS 91/2020 ON THE FILES OF PRINCIPAL DISTRICT COURT, THRISSUR.

EXHIBIT P5 A TRUE COPY OF IA NO.2/2020 IN AS 91/2020 ON THE FILES OF PRINCIPAL DISTRICT COURT, THRISSUR.

EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 04.03.2021 IN OP(C) NO.567/2021 OF THIS HON'BLE COURT.

 
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