Saneesh @ Saneesh P. Mathew vs Nabeesa
2021 Latest Caselaw 9597 Ker

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MACA.No.870 OF 2019

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                        MACA.No.870 OF 2019(C)

 AGAINST THE AWARD IN OPMV 2392/2011 DATED 18-05-2018 OF MOTOR
              ACCIDENT CLAIMS TRIBUNAL ,THRISSUR


APPELLANT/S:

                SANEESH @ SANEESH P. MATHEW,
                AGED 40 YEARS
                S/O. MATHAI, PUTHENPARAMBIL HOUSE,
                P.O.ERAVIMANGALAM, NADATHARA,THRISSUR

                BY ADV. SRI.P.V.CHANDRA MOHAN

RESPONDENT/S:

      1         NABEESA
                AGED 59 YEARS
                W/O. ALIKUTTY, MANKARA HOUSE, MANNUTHY P.O.,
                THRISSUR-680 651

      2         SURESH BABU M.L.,
                S/O. LAKSHMANAN, MANKARA HOUSE, MANNUTHY P.O.,
                THRISSUR-680 651

      3         SUGHESH K.,
                S/O. SUKUMARAN, KARIPPATHIL HOUSE, P.O.,
                KANIMANGALAM, THRISSUR-6800 27

      4         AMAL R.,
                S/O.RAJAN, CHANDAPURA HOUSE, VADAKKENCHERY P.O.,
                PALAKKAD-678 683

      5         THE ORIENTAL INSURANCE CO.LTD,
                MAHESWARI BUILDING, 3RD FLOOR, MG.ROAD, THRISUSR-
                680001

                R5 BY ADV. SRI.N.S.NAJEEB

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD
ON 22.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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MACA.No.870 OF 2019




                         C.S.DIAS, J.
              ======================
                   MACA No.870 of 2019
              ======================
           Dated this the 22nd day of March, 2021.

                         JUDGMENT

In light of the order passed in I.A No.1/2021, the appeal

is dismissed as withdrawn.

All pending Interlocutory Applications, if any, are

closed.

Sd/-

C.S.DIAS

SKS/22.3.2021 JUDGE