Lal Mohan Mathews vs P. Ramakrishnan
2021 Latest Caselaw 7450 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

 WEDNESDAY, THE 03RD DAY OF MARCH 2021 / 12TH PHALGUNA,
                          1942

     Con.Case(C).No.578 OF 2020 IN WP(C). 4318/2018

AGAINST THE ORDER/JUDGMENT IN WP(C) 4318/2018(L) OF HIGH
                    COURT OF KERALA


PETITIONERS:

     1        LAL MOHAN MATHEWS, AGED 73 YEARS,
              S/O.M.MATHEW, M.10/17, VADASSERIL,
              CHANGAMPUZHA NAGAR, KALAMASSERY, KOCHI - 683
              033.

     2        GEORGE MATHEW, AGED 57 YEARS,
              S/O.M.MATHEW,22/97, HARRINGTON ROAD, CHETPET,
              CHENNAI - 600 031.

              BY ADV. SRI.DEEPU LAL MOHAN

RESPONDENT:

              P. RAMAKRISHNAN, AGE (NOT KNOWN TO THE
              PETITIONER), S/O.(NOT KNOWN TO THE
              PETITIONER), THE SUB COLLECTOR, REVENUE
              DIVISIONAL OFFICE, DEVIKULAM, IDUKKI - 685
              613.

              R1 BY GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 03.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.578 OF 2020 IN WP(C). 4318/2018

                         ..2..




                      JUDGMENT

Dated this the 3rd day of March 2021 Read the order dated 5.11.2020. Pursuant to the

interim order an order has been passed.

In view of the above, recording compliance, the

contempt case is closed. The petitioners are at

liberty to workout their remedy in an appropriate

manner, if the petitioners are aggrieved with the

present order.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR Con.Case(C).No.578 OF 2020 IN WP(C). 4318/2018

..3..

APPENDIX PETITIONERS EXHIBITS:

ANNEXURE A THE PHOTOCOPY OF PATTA BEARING NO.LA-

226/93 DATED 29/10/1994.

ANNEXURE B THE PHOTOCOPY OF ORDER NO.A2-2107/14 DATED 14/11/2014 ISSUED BY THE SUB COLLECTOR, DEVIKULAM.

ANNEXURE C THE PHOTOCOPY OF LETTER NO.A2-

2107/2014 DATED 03/08/2015 ISSUED BY THE SUB COLLECTOR, DEVIKULAM TO THE SPECIAL TAHSILDAR LAND ASSIGNMENT, UDUMBANCHOLA.

ANNEXURE D THE PHOTOCOPY OF COUNTER AFFIDAVIT DATED 13/09/2018 FILED BY THE 4TH RESPONDENT BEFORE THIS HON'BLE COURT IN W.P.(C) NO.4318/2018.

ANNEXURE E THE CERTIFIED COPY OF JUDGMENT DATED 20/06/2019 OF THIS HON'BLE COURT IN W.P (C) NO.4318/2018.

ANNEXURE F THE PHOTOCOPY OF PROCEEDINGS NO.RDO DVM/1109/18-A2 DATED 31/08/2019 ISSUED BY THE SUB COLLECTOR, DEVIKULAM.