Citation : 2021 Latest Caselaw 7354 Ker
Judgement Date : 2 March, 2021
WP(C) 5334/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
Tuesday,the 2nd day of March 2021/11th Phalguna, 1942
WP(C) No.5334/2021(N)
PETITIONER
For information purpose only
THE MATTANCHERRY MAHAJANIC CO-OPERATIVE URBAN BANK
LTD.NO. 665, P.B NO. 304, PALLIYARAKAVU ROAD, KOCHI 682 002,
ERNAKULAM DISTRICT, REPRESENTED BY ITS GENERAL MANAGER
RESPONDENTS
1. THE KERALA CO-OPERATIVE TRIBUNAL,
NEAR RUSSIAN CULTURAL CENTRE, OOTTUKUZHI, BAKERY JUNCTION,
VANROSS, PALAYAM, THIRUVANANTHAPURAM- 695 034.
2. SANTHA V.,8/226 A,
SATHYAVAS, KERALESWAR LANE,
SOUTH CHERLAI, ERNAKULAM DISTRICT- 682 002.
Writ Petition (civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the WP(C) the High Court be pleased to stay the
operation of Exhibit-P13 judgment passed by the 1st respondent, pending disposal
of the Writ Petition.
This petition coming on for admission upon perusing the petition and the
affidavit filed in support of WP(C) and upon hearing the arguments of Sri.
GEORGE POONTHOTTAM, Senior Advocate along with Smt. NISHA GEORGE,
Advocate for the petitioner and of SENIOR GOVERNMENT PLEADER for R1, the
court passed the following.
ORDER
Notice on Admission.
Learned Senior Government Pleader takes Notice for R1. Issue Notice on admission to R2. There will be an interim stay of execution of Exhibit P13 till the next posting date.
Post on 30.03.2021.
02-03-2021 Sd/-
SUNIL THOMAS,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR WP(C) 5334/2021 2/2
Exhibit P13:- True copy of the Judgment in Appeal No.23 of 2019 passed by the 1st respondent dated 30.11.2020.
For information purpose only
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