Citation : 2021 Latest Caselaw 7207 Ker
Judgement Date : 2 March, 2021
RSA 180/2021 1/7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Tuesday,the 2nd day of March 2021/11th Phalguna, 1942
RSA No.180/2021 (D)
For information purpose only
AS No.77/2013 OF THE III ADDITIONAL DISTRICT COURT, PALAKKAD
OS No.414/2008 OF THE PRINCIPAL SUB COURT, PALAKKAD.
APPELLANTS/APPELLANTS/DEFENDANTS 6 TO 9:
1. VISALAKSHI,AGED 65 YEARS,
W/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
2. JANCY,AGED 37 YEARS
D/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
3. THULASIDAS,AGED 35 YEARS,
S/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
4. KARUNYA,AGED 26 YEARS
D/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
BY ADV.K.MOHANAKANNAN & M.A.ZOHRA
RESPONDENTS/RESPONDENTS 1,5 TO 25/PLAINTIFFS & DEFENDANTS 4,5
AND LRS OF DEFENDANTS 1 TO 3:
1. RAJATHI @ RAJAMMAL,AGED 88 YEARS
W/O. JAMANTHI @ PATTAPPAN CHETTIYAR, UPPUMANNUKULAM,
KIZHAKKENCHERRY AMSOM, ALATHUR TALUK, PALAKKAD
DISTRICT-678 683.
2. KANNAN,AGED 75 YEARS
S/O. CHAMIYAPPAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-678 019.
3. VIJAYALAKSHMI,AGED 72 YEARS,
W/O. RAJAMANI @ VEERAPPAN CHETTIYAR, CHEMMANKADUKULAM,
RSA 180/2021 2/7
KANNADI PO, PALAKKAD DISTRICT-678 701.
4. LEELAVATHI,AGED 81 YEARS,
W/O. LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-678019.
5. M.R.SANTHI,AGED 60 YEARS,
W/O. CHANDRAN, UPPUMANNUKALAM, PARASSERY, MANGALAM DAM,
PALAKKAD DISTRICT-678 631.
For information purpose only
6. M.R.SARADDHA,
D/O. LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
7. M.R.GOPAKUMAR,
S/O. LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.-679 305.
8. M.R.SYAM PRASAD,
S/O.LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
9. CHELLAMMA,AGED ABOUT 71 YEARS,
W/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
10. SHYAMALA, AGED 52 YEARS,
D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
11. GEETHA, AGED 50 YEARS,
D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
12. SUMATHI,AGED ABOUT 48 YEARS,
D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
13. RANI, AGED 45 YEARS,
D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
14. KAVITHA,AGED ABOUT 44 YEARS,
D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
RSA 180/2021 3/7
15. ARUMUGHAN, AGED 41 YEARS
S/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
16. VISWANATHAN, AGED ABOUT 39 YEARS,
S/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
17. SYAM BABU,
For information purpose only
S/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
18. JAGANATHAN,
S/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
19. SUJATHA,
D/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
20. SAJITHA,
D/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
21. AJITHA,
D/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
22. VAISAKH,
S/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO),
MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
This Regular Second Appeal having come up for orders on 02.03.2021, the court
on the same day passed the following:
ORDER
In a suit for partition, a preliminary decree was passed by the trial court, against which an appeal was preferred. The appeal was dismissed, confirming the preliminary decree and judgment of the trial court challenging the judgment and decree of the first appellate Court, the appellants are before this Court.
Having heard Smt.M.A.Zohra, the learned counsel for the appellants, this Court is of the view that it is just and proper to settle the matter through mediation.
RSA 180/2021 4/7
Hence, parties are directed to be present before this Court on 25.03.2021 at 10.15.a.m.
Registry is directed to issue notice. Post on 25.03.2021 at 10.15.a.m.
02-03-2021 Sd/-
For information purpose only N.ANIL KUMAR,JUDGE
/true copy/ Sd/-
ASSISTANT REGISTRAR
IN THE HIGH COURT OF KERALA AT ERNAKULAM RSA 180/2021 5/7
NOTICE
RSA No.180/2021 (D) AS No.77/2013 of the III ADDITIONAL DISTRICT COURT, PALAKKAD OS No.414/2008 of the PRINCIPAL SUB COURT, PALAKKAD.
APPELLANTS/APPELLANTS/DEFENDANTS 6 TO 9:
For information purpose only
1. VISALAKSHI,AGED 65 YEARS, W/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
2. JANCY,AGED 37 YEARS D/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
3. THULASIDAS,AGED 35 YEARS, S/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
4. KARUNYA,AGED 26 YEARS D/O. LATE PARAMASIVAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.
BY ADV.K.MOHANAKANNAN & M.A.ZOHRA RESPONDENTS/RESPONDENTS 1,5 TO 25/PLAINTIFFS & DEFENDANTS 4,5 AND LRS OF DEFENDANTS 1 TO 3:
1. RAJATHI @ RAJAMMAL,AGED 88 YEARS W/O. JAMANTHI @ PATTAPPAN CHETTIYAR, UPPUMANNUKULAM, KIZHAKKENCHERRY AMSOM, ALATHUR TALUK, PALAKKAD DISTRICT-678 683.
2. KANNAN,AGED 75 YEARS S/O. CHAMIYAPPAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-678 019..
3. VIJAYALAKSHMI,AGED 72 YEARS, W/O. RAJAMANI @ VEERAPPAN CHETTIYAR, CHEMMANKADUKULAM, KANNADI PO, PALAKKAD DISTRICT-678 701.
4. LEELAVATHI,AGED 81 YEARS, W/O. LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-678019.
RSA 180/2021 6/7
5. M.R.SANTHI,AGED 60 YEARS W/O. CHANDRAN, UPPUMANNUKALAM, PARASSERY, MANGALAM DAM, PALAKKAD DISTRICT-678 631.
6. M.R.SARADDHA, D/O. LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
For information purpose only
7. M.R.GOPAKUMAR, S/O. LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT.-679 305.
8. M.R.SYAM PRASAD, S/O.LATE RAJAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
9. CHELLAMMA,AGED 71 YEARS, W/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
10. SHYAMALA,AGED 52 YEARS, D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
11. GEETHA,AGED 50 YEARS, D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
12. SUMATHI,AGED ABOUT 48 YEARS, D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
13. RANI,AGED 45 YEARS, D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
14. KAVITHA,AGED ABOUT 44 YEARS, D/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
15. ARUMUGHAN,AGED 41 YEARS S/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
16. VISWANATHAN,AGED ABOUT 39 YEARS, RSA 180/2021 7/7
S/O. LATE KRISHNAN, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
17. SYAM BABU, S/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
18. JAGANATHAN, S/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO), For information purpose only MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
19. SUJATHA, D/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
20. SAJITHA, D/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
21. AJITHA, D/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
22. VAISAKH, S/O. LATE VELU, KALAMPUZHAKALAM, PALLIPURAM (PO), MEPPARAMBU, PALAKKAD TALUK, PALAKKAD DISTRICT-679 305.
Take notice that the above R.S.A filed by the Advocate M/S. K.MOHANAKANNAN & M.A.ZOHRA, against A.S.77/2013 of the District Court, Palakkad filed against OS.414/2008 of the Sub Court,Palakkad stands posted for appearance of parties before this Court on 25.03.2021 at 10.15 a.m. You, the above said Appellants/Respondents are hereby directed to appear in person before this Court (6-E) at 10.15.a.m. on 25.03.2021 to explore the possibility of settlement through mediation Dated this the 2nd day of March 2021.
(By Order)
ASSISTANT REGISTRAR
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