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Aneesh K.S. vs Kerala Agriculture University
2021 Latest Caselaw 7107 Ker

Citation : 2021 Latest Caselaw 7107 Ker
Judgement Date : 1 March, 2021

Kerala High Court
Aneesh K.S. vs Kerala Agriculture University on 1 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 01ST DAY OF MARCH 2021 / 10TH PHALGUNA, 1942

                       WP(C).No.3853 OF 2021(F)

PETITIONER:

               ANEESH K.S., AGED 33 YEARS
               S/O. (LATE) SURENDRAN K.K.,
               KUNNAPILLIL HOUSE, NANDYATTUKUNNAM,
               NORTH PARAVOOR P.O., ERNAKULAM (DT.) -683513.

               BY ADVS.
               SRI.KALEESWARAM RAJ
               SRI.VARUN C.VIJAY
               KUM.A.ARUNA
               KUM.THULASI K. RAJ
               SMT.MAITREYI SACHIDANANDA HEGDE

RESPONDENTS:

      1        KERALA AGRICULTURE UNIVERSITY
               REPRESENTED BY THE REGISTRAR, P.O. N.H.47,
               VELLANIKKARA, THRISSUR, KERALA-680656.

      2        THE REGISTRAR,
               KERALA AGRICULTURE UNIVERSITY, P.O. N.H.47,
               VELLANIKKARA, THRISSUR, KERALA-680656.

      3        KERALA PUBLIC SERVICE COMMISSION,
               REPRESENTED BY ITS SECRETARY,
               KERALA PUBLIC SERVICE COMMISSION, PATTOM,
               THIRUVANANTHAPURAM-695004.

      4        SECRETARY,
               KERALA PUBLIC SERVICE COMMISSION, PATTOM,
               THIRUVANANTHAPURAM-695004.

               BY ADVS.
               SRI.P.C.SASIDHARAN - SC
               SRI.ROBSON PAUL - SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 3853/21
                                      2




                               JUDGMENT

When this matter was called today, the

learned counsel for the petitioner submitted

that her client has already been appointed on

12.02.2021 and therefore, that no further

orders are required in this writ petition.

This writ petition is thus closed without

entering into the consideration of the legal

contentions raised by the petitioner and

leaving it open, if required to be pursued in

future.

Sd/-

                                           DEVAN RAMACHANDRAN
      RR                                           JUDGE
 WPC 3853/21



                           APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTIFICATION NO.

GA/K1/34376/2012 DATED 3.3.2016.

EXHIBIT P2 TRUE COPY OF THE RANK LIST DATED 19.2.2019.

EXHIBIT P3 TRUE COPY OF THE APPOINTMENT CHART DATED 3.3.2016 DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE PSC.

EXHIBIT P4 TRUE COPY OF G.O.(P)NO.8/17 DATED 6.5.2017.

EXHIBIT P5 TRUE COPY OF THE KEAM PROSPECTUS.

EXHIBIT P6 TRUE COPY OF THE CURRICULUM PRESCRIBED FOR B.SC.(HONS) IN FORESTRY DOWNLOADED FROM THE WEBSITE OF THE KERALA AGRICULTURAL UNIVERSITY.

EXHIBIT P7 TRUE COPY OF THE APPOINTMENT CHART WITH RESPECT TO THE POST OF LECTURER IN HOME SCIENCE (CHILD DEVELOPMENT) IN COLLEGIATE EDUCATION DEPARTMENT SHOWING ADVICE OF 9.12.2019.

EXHIBIT P8 TRUE COPY OF THE APPOINTMENT CHART WITH RESPECT TO THE POST OF VOCATIONAL TEACHER-CATERING AND RESTAURANT MANAGEMENT IN THE KERALA VOCATIONAL HIGHER SECONDARY EDUCATION DEPARTMENT SHOWING AN ADVICE ISSUED ON 25.05.2017.

EXHIBIT P9 TRUE COPY OF THE APPOINTMENT CHART TO THE POST OF LECTURER IN MATHEMATICS IN THE COLLEGIATE EDUCATION DEPARTMENT, DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE PSC.

 
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