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N.S.Girijanandan vs The Secretary
2021 Latest Caselaw 10807 Ker

Citation : 2021 Latest Caselaw 10807 Ker
Judgement Date : 30 March, 2021

Kerala High Court
N.S.Girijanandan vs The Secretary on 30 March, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

              THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

                      WP(C).No.6735 OF 2021(N)


PETITIONER:

              N.S.GIRIJANANDAN, AGED 45 YEARS
              S/O. SUKUMARAN, 2/16,
              NARAKODE HOUSE,
              THENUR, PARALI,
              PALAKKAD, PIN - 678616.

              BY ADV. SRI.O.D.SIVADAS

RESPONDENT:

              THE SECRETARY,
              THE REGIONAL TRANSPORT AUTHORITY
              CIVIL STATION,
              PALAKKAD, PIN - 678002.


OTHER PRESENT:

              SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).6735/2021
                                     2




                               JUDGMENT

Petitioner is an existing stage carriage operator who was issued

permit in relation to stage carriage bearing No.KL-9Y-9779. Timing was

allotted in the year 2016. Petitioner filed Ext.P2 application for revision

of timing on 17.02.2021. The grievance of the petitioner is that,

Ext.P2 application has not been considered.

2. Having heard the learned counsel for the petitioner and the

learned Senior Government Pleader, I am inclined to direct the

respondent to call for a report regarding the vacant timing and also

consider the vacant timings that has already been allotted to other

operators and on the basis of the report and after giving a reasonable

opportunity to be heard to the objectors, if any, fix the timing as

expeditiously as possible, at any rate, within a period of six weeks from

the date of receipt of a copy of this judgment.

Writ Petition is disposed of as above.

Sd/-

                                                  SUNIL THOMAS

Sbna                                                 JUDGE
 W.P(C).6735/2021





                         APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1           TRUE COPY OF THE PROCEEDINGS OF RESPONDENT

DATED 25.11.2016 ALLOTTING TIMING TO THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE REQUEST DATED 17.02.2021 ALONG WITH THE PROPOSED SET OF TIMING SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

 
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