Surendran T vs State Of Kerala
2021 Latest Caselaw 10803 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     TUESDAY, THE 30TH DAY OF MARCH 2021 / 9TH CHAITHRA, 1943

                      WP(C).No.33911 OF 2014(L)


PETITIONER:

               SURENDRAN T
               AGED 52 YEARS
               S/O. ACHUTHAN, PROPRIETOR, SWAHA INDUSTRIALS
               SYNDICATE INDUSTRRIAL ESTATE, PALAYAD P.O.,
               THALASSERI, KANNUR.

               BY ADVS.
               SRI.K.MOHANAKANNAN
               SMT.A.R.PRAVITHA

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVT. INDUSTRIES
               DEPARTMENT, GOVT. SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

      2        KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
               LIMITED SIDCO
               PB NO. 50, SANTHI NAGAR, TRIVANDRUM,
               REPRESENTED BY MANAGING DIRECTOR - 695 001.

      3        THE ESTATE MANAGER
               INDUSTRIAL ESTATE, PALAYAD P.O.,
               KANNUR - 670 661.

      4        ANILKUMAR K.S
               S/O. ANANTHAN, PROPRIETOR MODERN STEEL LINK
               INDUSTRIES, DP/4 51A, INDUSTRIAL ESTATE PALAYAD P.O.,
               THALASSERI, KANNUR - 670 661.

               SRI.M.RAJAGOPALAN NAIR, SC, SMALL INDUSTRIES
               DEVELOPMENT CORPORATION
               SRI.R.T.PRADEEP
               SRI.SBIJU G., SC, SIDCO
               SMT.SHEEJA C. KURIEN, SR GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
30.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.33911 OF 2014(L)                       2




                                    JUDGMENT

In view of the memo filed by the learned counsel appearing for the

petitioner, this writ petition is dismissed as withdrawn reserving the right of the

petitioner to move afresh, at a later stage , if so warranted.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE

IAP