Krishna Retreat/Health Care ... vs The General Manager
2021 Latest Caselaw 10483 Ker

Citation : 2021 Latest Caselaw 10483 Ker
Judgement Date : 26 March, 2021

Kerala High Court

Krishna Retreat/Health Care ... vs The General Manager on 26 March, 2021

IA/1/2021 IN WP(C) 11428/2019                      1/2



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                Present:
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                          Friday, the 26th day of March 2021/5th Chaithra, 1943
                                 IA/1/2021 IN WP(C)/11428/2019(C)

            For information purpose only
PETITIONER/PETITIONER:
       KRISHNA RETREAT/HEALTH CARE INDIA PVT.(LTD)
       GURUVAYOOR, THRISSUR DISTRICT-680104 REPRESENTED BY ITS
       MANAGING DIRECTOR P.N.KRISHNAKUMAR
RESPONDENTS/RESPONDENTS:
    1.THE GENERAL MANAGER,
    THRISSUR DISTRICT COOPERATIVE BANK HEAD OFFICE.
    SAHAKARANA SHATABDI MANDIRAM, THRISSUR-680220
2. DEPUTY GENERAL MANAGER, THRISSUR DISTRICT COOPERATIVE BANK
HEAD OFFICE, SAHAKARANA SHATABDI MADIRAM THRISSUR-680220

  Application praying that in the circumstances stated in the aﬃdavit ﬁled therewith the High
Court be pleased to grant extension of further time of 6 months from 25-03-2021, to comply
with the direction in the judgment dated 12-04-2019 of this Ho'nble Court.


  This application coming on for orders upon perusing the application and the aﬃdavit ﬁled in
support thereof, and this court's judgment dated 12-04-2019 and this court's order dated
25-03-2021 in IA 1/2021 and upon hearing the arguments of SRI.K.P.DANDAPANI
(SENIOR ADVOCATE), along with SMT.MILLU DANDAPANI, Advocate for the petitioner
in IA/WP(C), SRI.P.C.SASIDHARAN, STANDING COUNSEL for R1 and R2 in IA
/WP(C), the court passed the following:-
 IA/1/2021 IN WP(C) 11428/2019                  2/2




                                          ORDER

Sri.P.C.Sasidharan seeks further time.

For information purpose only List, therefore, on 29-03-2021; until which time, the status quo order on 25-03-2021 will

stand remain in force.

Hand over

26-03-2021 Sd/-

DEVAN RAMACHANDRAN,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR