Bajaj Allianz General Insurance ... vs Bajaj Allianz General Insurance ...
2021 Latest Caselaw 10477 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE C.S.DIAS

      FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                      MACA.No.2877 OF 2016(F)

   AGAINST THE AWARD IN OPMV 317/2008 DATED 20-04-2016 OF MOTOR
                ACCIDENT CLAIMS TRIBUNAL VADAKARA


APPELLANT/3rd RESPONDENT:

             BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
             A COMPANY INCORPORATED UNDER THE COMPANIES ACT,
             HAVING ITS REGISTERED OFFICE AT GE PLAZA,
             AIRPORT ROAD, YERWADA, PUNE 411006
             AND BRANCH OFFICE AT 107,
             CRYSTAL ARCADE,1S FLOOR, BALMATTA ROAD,
             MANGALORE,PIN 575001,
             REPRESENTED BY ITS MANAGER LEGAL,RANEEN,
             B.R.KUMAR, AGED 35 YEARS,S/O.RAVI KUMAR,
             RESIDING AT THAUGEEQ MANZIL,FLAT NO.A7,
             POTTAKUZHI ROAD, KALOOR,
             ERNAKULAM, PIN 682017

             BY ADV. SRI.THOMAS M.JACOB

RESPONDENTS/CLAIMANTS, 1ST AND 2ND RESPONDENTS IN OP :

      1      VINEESH.A.K
             AGED ABOUT 31 YEARS,
             S/O.SANKARAN, RESIDING AT EDAVALATHKANDY,
             NOCHAD P.O., NAVUDANNUR VIA, KOYILANDY TALUK,
             KOZHIKODE PIN 673620

      2      M.BHASKARAN, AGE NOT KNOWN,
             S/O.KARUTHAKNHI,ANANDANPALLAM,
             OZHINHAVALAPPU P.O.,
             KANHANGAD, KASARGOD DISTRICT-671315

      3      MUKESH A.C
             AGE NOT KNOWN, S/O.KV.BALAKRISHNAN,
             RESIDING AT CHERITHAZHAM HOUSE,
             MUNDUR PO,KANNUR, PIN 670591

             BY ADVS. SRI.AVM.SALAHUDIN
             SRI.C.P.PEETHAMBARAN

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MACA.No.2877 OF 2016(F)
                                     2




                                   C.S.DIAS,J
                        ------------------------
                            MACA No.2877 of 2016
                        ------------------------
                     Dated this the 26th day of March, 2021

                                 JUDGMENT

In view of the IA No.1 of 2020, the appeal is

dismissed as withdrawn. All pending IAs are closed.

Sd/-C.S.DIAS,JUDGE

dlk 26.03.2021