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Unknown vs Present
2021 Latest Caselaw 10454 Ker

Citation : 2021 Latest Caselaw 10454 Ker
Judgement Date : 26 March, 2021

Kerala High Court
Unknown vs Present on 26 March, 2021
OP(C) 2476/2018                                     1/2

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 Present:
                     THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
                                       th                     th
                           Friday,the 26 day of March 2021/5 Chaithra, 1943
                                            OP(C) No.2476/2018
EA.NO.86/2018 IN EP.NO.92/2015 IN OS No.318/2009 of the SUB COURT,

            For information purpose only
PATHANAMTHITTA
PETITIONERS/JUDGMENT DEBTORS/DEFENDANTS 3 TO 9
1. MATHEW M. SAMUEL @ SAM,AGED 62 YEARS
    S/O.LATE C.V.MATHAI, AGED 62 YEARS,MANGALATHUMANNIL VEEDU,
    POOVANPARA, V-KOTTAYAM MURI, V-KOTTAYAM VILLAGE,
    KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT.
AND OTHERS
RESPONDENT/DECREE HOLDER/PLAINTIFF
       C.T.GEORGE,
       S/O.LATE C.M.THOMAS, CHEMBAKASSERIL HOUSE, POOVANPARA,
       MANGARAM MURI, KONNI VILLAGE, KOZHENCHERRY TALUK,
       PATHANAMTHITTA DISTRICT, PIN-689 691.
   Original Petition (civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the OP(C) the High Court be pleased to stay all proceedings in EP.No.92/2015 in
OS.No.318/2009 of the Sub Court, Pathanamthitta pending disposal of this Original Petition
(civil).
   This petition again coming on for orders upon perusing the petition and the affidavit filed in
support of OP(C) and this court's order dated 19-05-2020 and upon hearing the arguments of
M/S.PHILIP T.VARGHESE, ACHU SUBHA ABRAHAM, THOMAS T.VARGH[P.T.O] ESE &
V.T.LITHA, Advocates for the petitioner, and of M/S K.S HARIHARAPUTHRAN, GEORGE
MATHEW, A.G SUNILKUMAR, DIPU JAMES & BHANU THILAK Advocates for the
respondent, the court passed the following:
                                                ORDER

Interim order is extended for three months.

Post after vacation. 26-03-2021 Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ OP(C) 2476/2018 2/2

Sd/-

ASSISTANT REGISTRAR

msv/2 30.3.21

For information purpose only

 
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