Beena Rani vs State Of Kerala
2021 Latest Caselaw 10350 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                       WP(C).No.7927 OF 2021(M)


PETITIONER:

               BEENA RANI
               AGED 51 YEARS
               D/O. SAROJINI AMMA, MANGALATHU VEEDU, POWER HOUSE
               WARD, PUNALUR P.O., KOLLAM-691305.

               BY ADV. SRI.A.S.SHAMMY RAJ

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF
               GENERAL EDUCATION, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

      2        DIRECTOR OF PUBLIC INSTRUCTIONS (DPI),
               DIRECTORATE OF PUBLIC INSTRUCTIONS, DPI JUNCTION,
               JAGATHI P.O., THIRUVANANTHAPURAM-695014.

      3        THE DIRECTOR,
               HIGHER SECONDARY EDUCATION, DIRECTORATE OF HIGHER
               SECONDARY EDUCATION, HOUSING BOARD BUILDING,
               THAMPANOOR, THYCAUD P.O., THIRUVANANTHAPURAM-695014.

      4        DISTRICT EDUCATION OFFICER (DEO),
               PUNALUR SUB DISTRICT, NELLIPPALLI P.O., PUNALUR,
               KOLLAM-691331.

      5        THE MANAGER,
               MOUNT THABORE HIGH SCHOOL, PATHANAPURAM P.O.,
               PUNALUR, KOLLAM-689695.

      6        INDU THOMAS,
               W/O. LAIJU MATHEW, VAIDIGIRI HOUSE, KURISINMOODU,
               PANAMPATTA, THALAVOOR P.O., PATHANAPURAM, KOLLAM-
               691508.

      7        AANIE JOHN,
               W/O. SANTERSE BABY, KOLLAMANVILA VEEDU, PERINGALLOOR,
               EDAMULAKKAL P.O., PATHANAPURAM, KOLLAM-691306.

      8        SANTHI G.P.,
 WP(C).No.7927 OF 2021

                                2

             W/O. SIVANANDAN NAIR, SREERAGAM, KIZHAKKEBHAGOM,
             PUNNALA P.O., PATHANAPURAM, KOLLAM-689696.

      9      SANTERSE BABY,
             KOLLAMANVILA VEEDU, PERINGALLOOR, EDAMULAKKAL P.O.,
             PATHANAPURAM, KOLLAM-691306.


             BIJOYCHANDRAN GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7927 OF 2021

                                   3




                             JUDGMENT

Dated this the 26th day of March 2021

Heard the learned counsel for the petitioner.

2. I am of the opinion that the writ petition filed seeking

consideration of Ext.P1 representation preferred before the 3 rd

respondent is not maintainable, since none of the details are available

in the representation or in the writ petition. The writ petition is,

therefore, dismissed as withdrawn without prejudice to the right of the

petitioner to move afresh with proper pleadings and materials.

Sd/-

ANU SIVARAMAN JUDGE ssa WP(C).No.7927 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE REPRESENTATION DATED 28.9.2020 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.