Chenthrappinni Aided Higher ... vs State Of Kerala
2021 Latest Caselaw 10320 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943

                      WP(C).No.30758 OF 2016(T)

PETITIONERS:

      1        CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL
               REPRESENTED BY ITS MANAGER, P.O. CHENTHRAPPINNI,
               TRICHUR - 680 687.

      2        PRADEEP M.V., GUEST LECTURER (COMPUTER APPLICATION),
               CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
               CHETHRAPINNI, THRISSUR-680687.

      3        RAJESH E.R., GUEST LECTURER (COMPUTER SCIENCE),
               CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
               CHETHRAPINNI, THRISSUR-680687.

      4        SREEKANTH P., GUEST LECTURER (CHEMISTRY),
               CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
               CHETHRAPINNI, THRISSUR-680687.

      5        NASIYA P.K.., GUEST LECTURER (COMMERCE),
               CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
               CHETHRAPINNI, THRISSUR-680687.

      6        RUKSANA K.Z, GUEST LECTURER (COMMERCE),
               CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
               CHETHRAPINNI, THRISSUR-680687.

      7        SANTHI T.H., GUEST LECTURER (PHYSICS), CHENTHRAPPINNI
               AIDED HIGHER SECONDARY SCHOOL, P.O. CHETHRAPINNI,
               THRISSUR-680687.

      8        BABY SHAJNA A.K, GUEST LECTURER (ENGLISH),
               CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
               CHETHRAPINNI, THRISSUR-680687.

      9        PRABITHA PRATHAPAN, GUEST LECTURER (ECONOMICS),
               CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
               CHETHRAPINNI, THRISSUR-680687.

               BY ADVS.
               SRI.M.R.ANISON
               SMT.V.BHARGAVI (PANANGAD)
               SMT.K.P.GEETHA MANI
               SMT.P.A.RINUSA
 WPC 30758/16
                                 2


RESPONDENTS:

       1       STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
               GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

       2       SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

       3       THE DIRECTOR OF HIGHER SECONDARY
               EDUCATION, DIRECTORATE OF HIGHER SECONDARY
               EDUCATION, HOUSING BOARD BUILDING,
               SHANTHI NAGAR, THIRUVANANTHAPURAM-6595001.

       4       THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
               EDUCATION, OFFICE OF THE REGIONAL DEPUTY DIRECTOR
               OF HIGHER SECONDARY EDUCATION, ERNAKULAM,
               EDAPPALLY, KOCHI - 24.

               SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 30758/16
                                       3




                                  JUDGMENT

The learned counsel for the petitioners

submitted that since pending this lis, all the

reliefs as sought for in this Writ Petition by

the petitioners have already been acceded to

by the competent respondents, no further

orders are required. She, therefore, prayed

that this Writ Petition be dismissed as having

been not pressed.

This writ petition is, therefore,

dismissed as having been not pressed.

Sd/-

                                            DEVAN RAMACHANDRAN
      RR                                            JUDGE