Prasad Mathew vs Latha.S
2021 Latest Caselaw 10235 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

THURSDAY, THE 25TH DAY OF MARCH 2021 / 4TH CHAITHRA, 1943

     Con.Case(C).No.502 OF 2021 IN WP(C). 13845/2020

AGAINST THE ORDER DATED 18.12.2020 IN WP(C) 13845/2020(E)
                 OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             PRASAD MATHEW,
             KUTTICKATTU, KADAPRA P.O.,
             KOIPURAM, PATHANAMTHITTA.

             BY ADVS.
             SRI.JACOB P.ALEX
             SRI.JOSEPH P.ALEX
             SHRI.MANU SANKAR P.

RESPONDENT/(CONTEMNOR) 2ND RESPONDENT:

             LATHA.S,
             AGE (NOT KNOWN TO THE PETITIONER),
             W/O (NOT KNOWN TO THE PETITIONER),
             SECRETARY, KOIPURAM GRAMA PANCHAYAT,
             PULLAD.P.O., PATHANAMTHITTA, PIN-689548.

             R1 BY ADV. SRI.M.R.VENUGOPAL SC
             R1 BY ADV. SMT.DHANYA P.ASHOKAN

    THIS    CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 25.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.28948 of 2019            2




                Cont.Case(C) No.502 of 2021
            -----------------------------------------------


                         JUDGMENT

In the light of the order issued by the respondent on

23.03.2021, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE-1 CERTIFIED COPY OF ORDER DATED 18/12/2020 IN WPC NO.13845 OF 2020.

ANNEXURE-2 TRUE COPY OF THE ORDER DATED 15/07/2020 IN WPC NO.13845 OF 2020 REFERRED TO IN ANNEXURE-1.

ANNEXURE-3 TRUE COPY OF THE LETTER DATED 29/6/2020 ALONG WITH RECEIPT SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT REFERRED TO IN ANNEXURE-1.

ANNEXURE-4 TRUE COPY OF THE LETTER BEARING NO.A3-

7107/2018 DATED 19/01/2021 ISSUED BY RESPONDENT TO PETITIONER.

ANNEXURE-5 TRUE COPY OF THE LETTER DATED 18/02/2021 ISSUED BY ENVIRONMENT ENGINEER TO RESPONDENT.