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A.Prasobhan vs Thrikkedaunkkara Bhagavathy ...
2021 Latest Caselaw 13459 Ker

Citation : 2021 Latest Caselaw 13459 Ker
Judgement Date : 28 June, 2021

Kerala High Court
A.Prasobhan vs Thrikkedaunkkara Bhagavathy ... on 28 June, 2021
RFA No.23/2021                              1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                        THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                 MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                          IA.NO.2/2021 IN RFA NO. 23 OF 2021
         OS 100/1999 OF PRINCIPAL SUB COURT,ATTINGAL, THIRUVANANTHAPURAM
PETITIONER/APPELLANT:

          A.PRASOBHAN ,AGED 71 YEARS,    S/O AMBUJAKSHAN, THOPPIL VEEDU,
          THOPPIL, MOONGODU P.O.VARKALA-695 310.

RESPONDENTS/RESPONDENTS:

          1. THRIKKEDAUNKKARA BHAGAVATHY TEMPLE VETTUKAL, ELAKAMON DESOM,
          AYIROOR VILLAGE, CHIRAYINKEEZHU TALUK-695 304.
          2. VASUDEVAN DHAYANANDAN, S/O VASUDEVAN, SHIBU MANDIRAM,
          THALAKULAM, POOTHAKULAM CHERRY AND VILLAGE, KOLLAM TALUK-691 001.
          3. RAJENDRAN, S/O SANKU, KULATHALIL VEEDU, VENKODU, FROM
          KUTTIKADU VEEDU, PALAYAMKUNNU, ELAKAMON DESOM, AYIROOR VILLAGE,
          CHIRAYINKEEZHU TALUK-695 304.
          4. PUSHPASEELAN, S/O VASU, DEEPU SADANATHIL, CHEMBUVILA, ELAKAMON
          DESOM, AYIROOR VILLAGE, CHIRAYINKEEZHU TALUK-695 304.
          5. ANIL KUMAR, S/O SIVADASAN, A.P.S.BHAVAN, PALAYAMKUNNU,
          ELAKAMON DESOM, AYIROOR VILLAGE, CHIRAYINKEEZHU TALUK-695 304.

         Application praying that in the circumstances stated in the
         affidavit filed therewith the High Court be pleased to stay all
         further     proceedings    pursuant      to   Judgment   and   Decree   in
         O.S.100/1999 of the Sub Court,Attingal dated 24/10/2002.


         This Application again coming on for orders upon perusing the
         application and the affidavit filed in support thereof,and this
         Court's order dated 01/03/2021 and upon hearing the arguments of
         M.BALAGOVINDAN, SRI.A.ANOOP, SRI.P.SUJITH KUMAR,SRI.SHIBU KUMAR
         Advocates for the petitioner and of SRI.S.MOHAMMED AL RAFI,
         Advocate for the respondents no.1,3&4, the court passed the
         following:
 RFA No.23/2021                              2/2




                                 ORDER

Interim stay stands extended till 26/07/2021.

Sd/-

MARY JOSEPH

JUDGE

28-06-2021 /True Copy/ Assistant Registrar

 
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