Surendran.S vs The Deputy Registrar
2021 Latest Caselaw 13457 Ker

WP(C) NO. 9442 OF 2011                    1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                          WP(C) NO. 9442 OF 2011
PETITIONER/S:

               SURENDRAN.S.,
               PRESIDENT
               THIRUVANANTHAPURAM TALUK INTEGRATED SILK HANDLOOM,
               WEAVER'S CO-OPERATIVE SOCIETY LTD.NO.S.IND.(T)847,,
               BALARAMAPURAM, MANGALATHUKONAM,, THIRUVANANTHAPURAM -
               695509.

               BY ADVS.
               GEORGE POONTHOTTAM (SR.)
               NISHA GEORGE



RESPONDENT/S:

      1        THE DEPUTY REGISTRAR
               THIRUVANANTHAPURAM DISTRICT INDUSTRIES CENTRE,,
               THIRUVANANTHAPURAM - 695501.

      2        SRI.C.RAJU HANDLOOM INSPECTOR
               CHIRAYINKEEZHU, THIRUVANANTHAPURAM DISTRICT 695724

               BY ADV GOVERNMENT PLEADER, SMT.MABLE C KURIAN



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9442 OF 2011                    2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No. 9442 of 2011
                     --------------------------------------
                 Dated this the 28th day of June, 2021


                                JUDGMENT

The counsel for the petitioner submits that the matter is

infructuous. Therefore, the writ petition is dismissed as

infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORDER NO.

C.S.3/2212/208(1) DATED 19.1.2011

RESPONDENT'S EXHIBITS : NIL