Basheer K.P vs State Of Kerala
2021 Latest Caselaw 13453 Ker

                       ALEXANDER THOMAS, J.
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                             I.A. No. 1 of 2020
                                      in
                        WP(C) No. 11006 of 2020
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                 Dated this the 28th day of June, 2021

                                ORDER

This is an application filed by the State of Kerala and others

seeking for extension of time limit stipulated for compliance of the

judgment dated 5.6.2020 in WP(C). No. 11006/2020 by a further

period of 3 months from 2.9.2020.

The learned Senior Government Pleader submits on the basis

of instructions that the directions in the judgment have already been

complied with on 29.12.2020. Hence, time limit will stand extended

up to 29.12.2020.

The application stands accordingly disposed of.

H/O.

Sd/-

ALEXANDER THOMAS, JUDGE

MMG