Aswathy Nair V.P vs Visak Kumar K
2021 Latest Caselaw 13378 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                     THE HONOURABLE MR.JUSTICE V.G.ARUN
           MONDAY, THE 28TH DAY OF JUNE 2021 / 7TH ASHADHA, 1943
                          TR.P(C) NO. 286 OF 2018
PETITIONER/S:

              ASWATHY NAIR V.P
              AGED 32 YEARS,D/O PRASANNA NAIR,'AMRITHA KRIPA',RICE
              RESEARCH ROAD,VYTTILLA.P.O,KOCHI-682019.

              BY ADVS.
              SRI.ASHIK K.MOHAMMED ALI
              SMT.P.K.JAYASREETHANKACHI



RESPONDENT/S:

       1      VISAK KUMAR K
              S/O KUMARAN NAIR,T.C.16/223,VARIL VEEDU,EASWARAVILASAM
              ROAD,JAGATHY,THIRUVANANTHAPURAM-695014.

       2      KANNAN PRAJOSH
              EDAYATH HOUSE,THIRUVANCHIKULAM,KADUNGALLOOR P.O,PIN CODE-
              683110.

              BY ADV SRI.B.ANANTHU



THIS   TRANSFER   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
28.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 286 OF 2018
                                           2



                                        JUDGMENT

Dated this the 28th day of June, 2021

The petitioner is seeking transfer of O.P No. 1521 of 2017,

pending before the Family Court, Thiruvananathapuram to the Family

Court, Ernakulam. It is reported that, as per the judgment dated

9.06.2020, O.P No. 1521 of 2017 was allowed by the Family Court. In

such circumstances nothing survives for consideration and accordingly

the transfer petition is closed.

Sd/-

V.G ARUN JUDGE

SJ TR.P(C) NO. 286 OF 2018

APPENDIX OF TR.P(C) 286/2018

PETITIONER ANNEXURE

ANNEXURE A1 TRUE COPY OF THE LAWYER NOTICE DATED 3.6.2017 ISSUED TO THE PETITIONER

ANNEXURE A2 TRUE COPY OF THE REPLY ISSUED ON BEHALF OF THE PETITIONER

ANNEXURE A3 TRUE COPY OF THE PETITION NUMBERED AS OP NO.1521 OF 2017 BEFORE THE HONOURABLE FAMILY COURT, THIRUVANANTHAPURAM.

ANNEXURE A4 TRUE COPY OF THE ORDER IN TRANSFER PETITION (CIVIL) NO.698 OF 2017 OF THIS HONOURABLE COURT

ANNEXURE R1(a) TRUE COPY OF DISCHARGE CERTIFICATE DATED 9.02.2016 ISSUED BY KIMS HOSPITAL, THIRUVANANTHAPURAM

ANNEXURE R1(b) TRUE COPY OF MEDICAL REPORT DATED 27.01.2016 ISSUED BY ASTER JUBILEE MEDICAL COMPLEX, DUBAI

ANNEXURE R1(c) TRUE COPY OF DIAGNOSTIC REPORT DATED 26.01.2016 ISSUED BY PH DIAGNOSTICS

ANNEXURE R1(d) TRUE COPY OF RESIDENCE CANCELLATION ORDER DATED 16.1.2017 ISSUED BY GENERAL DIRECTORATE OF RESIDENCY AND FOREIGN AFFAIRS, DUBAI

ANNEXURE R1(e) TRUE COPY OF MEDICAL CERTIFICATE DATED 14.06.2018 ISSUED BY BRAIN AND BONE CLINIC

ANNEXURE R1(f) TRUE COPY OF MEDICAL CERTIFICATE DATED 14.06.2018 ISSUED BY DR. NEELAKANTE DHAS