Nizar vs Kerala State Electricity Board
2021 Latest Caselaw 13308 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                 &
              THE HONOURABLE MR. JUSTICE GOPINATH P.
    THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                         WA NO. 619 OF 2021
AGAINST THE ORDER/JUDGMENT DATED 29.03.2021 IN WP(C) 8167/2021
                     OF HIGH COURT OF KERALA
APPELLANT(PETITIONER):

            NIZAR
            AGED 53 YEARS
            S/O.IBRAHIM P.M., PURAKALOTHU HOUSE,
            NEDUMKULANGARAMALA, ATHANI, KAKKANAD, ERNAKULAM.
            BY ADVS.
            T.M.ABDUL LATHEEF
            SRI.K.ASHOK SARAN

RESPONDENTS(RESPONDENTS):

    1       KERALA STATE ELECTRICITY BOARD
            REPRESENTED BY ITS CHAIRMAN, THIRUVANANTHAPURAM,
            PIN - 695 001.


    2       ASSISTANT ENGINEER
            ELECTRICAL SECTION, KSEB LTD.,THRIKKAKARA,
            PIN - 682 030.


    3       ASSISTANT EXECUTIVE ENGINEER
            ELECTRICAL SUB DIVISION, VYTTILA,
            PIN - 682 019.


    4       SUB INSPECTOR OF POLICE
            THRIKKAKARA, EDAPPALLY ERNAKULAM,
            KERALA - 682 030.


            BY ADV.SRI.SUDHEESH GANESH KUMAR, SC

     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
24.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                     :2:
W.A.No.619 of 2021




                              JUDGMENT

A.K.Jayasankaran Nambiar, J.

Taking note of the submission of the learned counsel for the

appellant that pursuant to the interim order dated 09.04.2021, the

appellant had deposited 50% of the demand in Ext.P3 and the power

supply was restored to the premises in question, we deem it

appropriate to now close the Writ Appeal by making the interim order

absolute so as to enable the learned Single Judge before whom the Writ

Petition is pending to proceed to dispose the Writ Petition.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE

mns