Aroor - Ezhupunna Ulnadan Matsya ... vs Aroor Grama Panchayath
2021 Latest Caselaw 13298 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
 THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                 WP(C) NO. 5285 OF 2015
PETITIONERS:

    1    AROOR - EZHUPUNNA ULNADAN MATSYA THOZHILALI
         VIKASANA KSHEMA SAHAKARANA SANGHOM LTD.,
         AGED 60 YEARS,
         NO.F(A)1-219, AROOR,
         ALAPPUZHA DISTRICT -688 534,
         REPRESENTED BY IT'S SECRETARY
    2    AROOR - ULNADAN MATSYA THOZHILALI VIKASANA
         KSHEMA SAHAKARANA SANGHOM LTD.
         NO.A.I.F.D.W.C.S.LTD NO.F(A) 1-115,
         AROOR, ALAPPUZHA DISTRICT -688 534,
         REPRESENTED BY IT'S SECRETARY
    3    SREEKUMARA VILASAM MATSYA VIPANAN KENDRAM,
         AROOR, ALAPPUZHA DISTRICT-688 534. REPRESENTED
         BY ITS SECRETARY.

         BY ADVS.
         SRI.N.N.SUGUNAPALAN (SR.)
         SRI.S.SUJIN

RESPONDENTS:

    1    AROOR GRAMA PANCHAYATH,
         AROOR, ALAPPUZHA DISTRICT 688 534,
         REPRESENTED BY IT'S SECRETARY.
    2    THE SECRETARY,
         AROOR GRAMA PANCHAYATH,
         AROOR, ALAPPUZHA DISTRICT-688 534.

         BY ADV SRI.D.SOMASUNDARAM

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.06.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.5285/2015
                                :2 :




                        JUDGMENT

Dated this the 24th day of June, 2021

The learned counsel for the petitioners

submits that due to subsequent events, the writ petition

has become infructuous. Accordingly, the writ petition is

dismissed as infructuous.

Sd/-

N. NAGARESH JUDGE

SR