Kerala High Court
Varghese K.P vs George K.M on 24 June, 2021
WA No.771/2021 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE GOPINATH P.
THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
WA NO. 771 OF 2021
Against Judgment dated 23.03.2021 in WP(C) 8422/2018 of this
Court
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APPELLANTS/RESPONDENTS 6 & 7 IN W.P.(C):
1.VARGHESE K.P .,SECTION OFFICER,MAHATMA GANDHI
UNIVERSITY,UNIVERSITY CAMPUS, PRIYADHARSHINI HILLS
P.O.,KOTTAYAM-686 560.
2.SINA V.G.,SECTION OFFICER,MAHATMA GANDHI
UNIVERSITY,UNIVERSITY CAMPUS, PRIYADHARSHINI HILLS
P.O.KOTTAYAM-686 560.
BY ADVS.M/S.S.P.ARAVINDAKSHAN PILLAY, N.SANTHA,
V.VARGHESE,
PETER JOSE CHRISTO,ANAND S.A.,K.N.REMYA,ANNAPOORNA L.,
VISHNU V.K.,ABHIRAMI K.UDAY,KURUVILLA SABU CHRISTY.
RESPONDENTS/PETITIONERS AND RESPONDENTS 1 TO 5 AND 8 IN W.P.(C)::
1.GEORGE K.M.,S/O K.T MICHAEL,AGED 51 YEARS,SECTION
OFFICER,MAHATMA GANDHI UNIVERSITY,KOTTAYAM,RESIDING AT
'KURIANTHANATHU HOUSE',EDAPPADY P.O.,BHARANANGANAM,KOTTAYAM
DISTRICT-687101.
2.SABAREESH G.,S/O.V.S GOPINATHAN NAIR,AGED 47 YEARS,
SECTION OFFICER,MAHATMA GANDHI UNIVERSITY,KOTTAYAM,RESIDING
AT KAILAS,
PONKUNNAM P.O.,KOTTAYAM DISTRICT-686 506.
3.BOBBY V.K.,S/O.KURIAKOSE,AGED 45 YEARS,SECTION OFFICER,
MAHATMA GANDHI UNIVERSITY,KOTTAYAM,RESIDING AT VALIYAVEETTIL
HOUSE, MULANTHURUTHY,ERNAKULAM DISTRICT-682 314.
4.MINIMOL K.ZACHARIAS,D/O K.C.SCARIA,AGED 45 YEARS,SECTION
OFFICER,
WA No.771/2021 2/3
MAHATMA GANDHI UNIVERSITY,KOTTAYAM,RESIDING AT KADOOKUNNEL
HOUSE,
MUTHOLY P.O.,KOTTAYAM DISTRICT-686 573.
5.MAHATMA GANDHI UNIVERSITY,REPRESENTED BY ITS REGISTRAR,
UNIVERSITY CAMPUS,PRIYADHARSHINI HILLS P.O.,KOTTAYAM-686
560.
6.REGISTRAR,MAHATMA GANDHI UNIVERSITY,UNIVERSITY CAMPUS,
PRIYADHARSHINI HILLS P.O.,KOTTAYAM-686 560.
7.KRISHNA KUMAR M.,SECTION OFFICER,MAHATMA GANDHI
UNIVERSITY,UNIVERSITY CAMPUS,
PRIYADHARSHINI HILLS P.O.,KOTTAYAM-686 560.
8.ELIZEBATH K.JOSE,SECTION OFFICER,MAHATMA GANDHI
UNIVERSITY, UNIVERSITY CAMPUS,
PRIYADHARSHINI HILLS P.O.,KOTTAYAM-686 560.
9.JAYAMOHAN B.,SECTION OFFICER,MAHATMA GANDHI
UNIVERSITY,UNIVERSITY CAMPUS,
PRIYADHARSHINI HILLS P.O.,KOTTAYAM-686 560.
10.VASANTHAPRASAD M.C.,SECTION OFFICER,MAHATMA GANDHI
UNIVERSITY ,
UNIVERSITY CAMPUS,PRIYADHARSHINI HILLS P.O.,KOTTAYAM-686
560.
BY ADV. SRI.R.KRISHNAKUMAR FOR R 1 TO R4.
ADV.SRI.SURIN GEORGE IPE FOR R5 & R6.
Prayer for interim relief in the Writ Appeal stating
that in the circumstances stated in the appeal memorandum the
High Court be pleased to stay the operation and implementation
of and all further proceedings pursuant to the judgment of the
learned Single Judge in W.P.(C) No.8422/2018, pending disposal
of the Writ Appeal.
This Writ Appeal coming on for admission on 24.06.2021
upon perusing the appeal memorandum, the court on the same
day passed the following:
WA No.771/2021 3/3
ORDER
Admit. Sri.R.Krishnakumar, the learned counsel takes notice
for the respondents 1 to 4. Sri. Surin George Ipe,the learned counsel
takes notice for respondents 5 and 6. Notice to respondents 7 to 10
by speed post.
Post on 12.07.21.
There will be an interimm stay, as prayed for, pending disposal
of the writ appeal.
Sd/-
A.K.JAYASANKARAN NAMBIAR
JUDGE
Sd/-
GOPINATH P.
JUDGE
24-06-2021 /True Copy/ Assistant Registrar
