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Sathyapalan vs Shamnas
2021 Latest Caselaw 13290 Ker

Citation : 2021 Latest Caselaw 13290 Ker
Judgement Date : 24 June, 2021

Kerala High Court
Sathyapalan vs Shamnas on 24 June, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                         OP(C) NO. 554 OF 2021
   AGAINST THE ORDER/JUDGMENT IN OS 393/2017 OF ADDITIONAL MUNSIFF
                         COURT, KOLLAM, KOLLAM
PETITIONER/S:

             SATHYAPALAN,
             AGED 55 YEARS
             S/O. KRISHNAN, THEKKETHARAYIL VEEDU, MEENATHUCHERRY,
             KAVANAD P.O., SAKTHIKULANGARA VILLAGE, KOLLAM

             BY ADVS.
             C.RAJENDRAN
             SRI.B.K.GOPALAKRISHNAN



RESPONDENT/S:

     1       SHAMNAS
             S/O. VAVAKKUNJU, HOUSE NO.332,KSEB NAGAR, KAVANAD P.O.,
             KANNIMEL CHERRY, SAKTHIKULANGARA VILLAGE, KOLLAM-691 003

     2       VAVAKUNJU
             AGED 72 YEARS
             HOUSE NO.332,KSEB NAGAR, KAVANAD P.O., KANNIMEL CHERRY,
             SAKTHIKULANGARA VILLAGE, KOLLAM-691 003

             BY ADVS.
             SRI.ENOCH DAVID SIMON JOEL
             SRI.S.SREEDEV
             SHRI.CIMIL CHERIAN KOTTALIL
             SRI.RONY JOSE



THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.06.2021, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 554 OF 2021
                                    2



                                JUDGMENT

Dated this the 24th day of June, 2021

The learned counsel for the petitioner submits that the

dispute has been settled amicably and submits that the original

petition can be dismissed in view of the settlement. The original

petition is accordingly dismissed.

Sd/-

V.G ARUN JUDGE

SJ OP(C) NO. 554 OF 2021

APPENDIX OF OP(C) 554/2021

PETITIONER ANNEXURE

EXHIBIT P1 A TRUE PHOTOCOPY OF THE MEMORANDUM FOR THE AGREEMENT DATED 5/10/2017

EXHIBIT P2 A TRUE PHOTOCOPY OF THE EXECUTION PETITION NO.16/2018 IN OS 393/2017 OF THE MUNSIFF COURT, KOLLAM

EXHIBIT P3 A TRUE PHOTO COPY OF THE STAY ORDER DATED 15.11.2018 IN OPC NO.3009/2018

EXHIBIT P4 A TRUE PHOTOCOPY OF THE ORDER DATED 20.9.2019 IN OPC NO.3009/2018

EXHIBIT P5 A TRUE PHOTO COPY OF THE JUDGMENT IN OPC NO.3009/2018 DATED 4.3.2020

EXHIBIT P5A A TRUE PHOTO COPY OF THE PETITIONER DATED 23.03.2020

EXHIBIT P6 A TRUE PHOTOCOPY OF THE OBJECTION FILED BY THE PETITIONER IN EP 16/2018 DATED 30.9.2020

EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 23.11.2020 OF THE ADDITIONAL MUNSIFF COURT, KOLLAM

EXHIBIT P8 A TRUE COPY OF THE ORDER DATED 23.11.2020 OF THE ADDITIONAL MUNSIFF COURT, KOLLAM

EXHIBIT P9 A TRUE PHOTOCOPY OF THE JUDGMENT IN OPC 1873/2020 DATED 29.01.2021 OF THIS HON'BLE COURT

EXHIBIT P10 A TRUE PHOTOCOPY OF THE EXECUTION PETITION FILED BY THE PETITIONER BEFORE THE MUNSIFF COURT, KOLLAM DATED 08.02.2021

EXHIBIT P11 A TRUE PHOTO COPY OF THE ORDER IN EA 38/2021 IN EP NO.16/2018 OF THE ADDL.MUNSIFF COURT, OP(C) NO. 554 OF 2021

KOLLAM DATED 18.2.2021

EXHIBIT P12 A TRUE PHOTO COPY OF THE ORDER IN EA 23/2021 IN OS NO.393/2017 OF THE ADDL.MUNSIFF COURT, KOLLAM DATED 18.2.2021

 
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