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Usha Kumari P.V vs The Joint Registrar Of ...
2021 Latest Caselaw 13277 Ker

Citation : 2021 Latest Caselaw 13277 Ker
Judgement Date : 24 June, 2021

Kerala High Court
Usha Kumari P.V vs The Joint Registrar Of ... on 24 June, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
        THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                        WP(C) NO. 9886 OF 2021
PETITIONER:

            USHA KUMARI P.V.,
            AGED 57 YEARS
            W/O.JANARDHANAN PILLAI, SECRETARY (UNDER SUSPENSION),
            THE BALAGRAM SERVICE CO-OPERATIVE BANK LTD.NO.I.150,
            H.O.BALAGRAM, IDUKKI-685 552.

            BY ADVS.
            P.NANDAKUMAR
            SMT.AMRUTHA SANJEEV



RESPONDENTS:

    1       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
            (GENERAL),
            PAINAVU, IDUKKI-685 603.

    2       THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
            (GENERAL),
            UDUMPANCHOLA, IDUKKI-685 554.

    3       THE BALAGRA SERVICE CO-OPERATIVE BANK LTD. NO.I.150,
            H.O. BALAGRAM, IDUKKI-685 552, REPRESENTED BY ITS
            CONVENOR OF ADMINISTRATIVE COMMITTEE.

            BY ADV P.C.SASIDHARAN



            SR GP SMT REKHA C NAIR



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9886 OF 2021
                                2


                           JUDGMENT

The learned counsel for the petitioner seeks the liberty of

this Court for withdrawal of this writ petition to avail the

alternative remedy permissible in law. Liberty granted. Permitted

to withdraw the writ petition with the liberty aforementioned.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 9886 OF 2021

APPENDIX OF WP(C) 9886/2021

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF ORDER OF SUSPENSION DATED 25.10.2019 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P2 TRUE COPY OF REQUEST DATED 10.03.2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P3 TRUE COPY OF LETTER DATED 25.04.2020 SENT BY THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE WRITTEN REQUEST DATED 24.07.2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P5 TRUE COPY OF LETTER DATED 25.08.2020 ISSUED BY THE PRESIDENT OF THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P6 TRUE COPY OF REQUEST DATED 05.09.2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 04.02.2021 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P8 TRUE COPY OF LETTER DATED 08.02.2021 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT.

 
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