Kerala High Court
Eliyamma Babu vs V.P.Thankachan on 24 June, 2021
FAO (RO) No.12/2020 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
IA.NO.1/2020 IN FAO (RO) NO. 12 OF 2020
AS 34/2018 OF SUB COURT AT PUNALUR, KOLLAM., KOLLAM
OS 216/2011 OF THE MUNSIFF,PUNALUR
PETITIONERS/APPELLANT:
1. ELIYAMMA BABU, AGED 52 YEARS W/O. BABUKUTTY, PALAKUZHY VEEDU,
AVANEESWARAM (R.S.P.O) NEDUVANNOOR MURI, PIDAVOOR VILLAGE,
PATHANAPURAM TALUK, KOLLAM 689 695
2. SAFEERA BEEVI, AGED 40 YEARS W/O. NIZAMUDEEN, CHARUVILA PUTHEN
VEEDU, KULAPPURAM THAZHEBHAGAM, AVANEESWARAM , VILAKKUDY VILLAGE,
PATHANAPURAM TALUK, KOLLAM 691 508
3. M. NIZARUDHEEN, AGED 48 YEARS S/O. MYTHEEN KUNJU, PEEDIKAYIL
VEEDU, VILAKKUDY (PO), VILAKKUDY MURI, VILAKKUDY VILLAGE,
PATHANAPURAM TALUK, KOLLAM 691 508
4. VALSAMMA NINAN, AGED 57 YEARS W/O. NINAN, KALLARA NILKUNNATHIL
VEEDU, PUNNALA (PO), CHACHIPUNNA, PUNNALA VILLAGE, PATHANAPURAM
TALUK, KOLLAM 689 695
5. O.BABY KUTTY, AGED 66 YEARS S/O. USMAN, PALAKUZHY VEEDU,
AVANEESWARAM RSPO, NEDUVANNOOR MURI, PIDAVOOR VILLAGE,
PATHANAPURAM TALUK, KOLLAM 689 695
6. NAZARUDEEN, AGED 46 YEARS S/O. ALIYARU KUNJU, SAJEER MANZIL,
AVANEESWARAM (RSPO), VILAKKUDY VILLAGE, PATHANAPURAM TALUK,
KOLLAM 691 508
7. JAMALUDEEN KUNJU, AGED 43 YEARS S/O. MYTHEEN KUNJU, PEEDIKAYIL
VEEDU, VILAKKUDY (PO), VILAKKUDY VILLAGE, PATHANAPURAM TALUK,
KOLLAM 691 508
RESPONDENTS/RESPONDENTS:
1. V.P.THANKACHAN, AGED 68 YEARS S/O. PAPACHAN, L.T BHAVAN,
EARATHU KULAKKADA, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK,
KOLLAM 691 560 FROM VELLAYAMPARAMBIL VEEDU, ENATHU MURI,
FAO (RO) No.12/2020 2/2
EZHAMKULAM VILLAGE, ADOOR TALUK, PATHANAPURAM 691 554
2. LEELAMMA, AGED 60 YEARS W/O. V.P THANKACHAN, L.T BHAVAN,
EARATHU KULAKKADA, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK,
KOLLAM 691 560 FROM VELLAYAMPARAMBIL VEEDU, ENATHU MURI,
EZHAMKULAM VILLAGE, ADOOR TALUK, PATHANAMTHITTA 691 554
3. O. BABUKUTTY, AGED 60 YEARS S/O.USMAN, PALAKUZHY VEEDU,
AVANEESWARAM (R.SP.O) NEDUVANNOOR MURI, PIDAVOOR VILALGE,
PATHANAPURAM TALUK, KOLLAM 689 695
4. O. JOHN KUTTY, AGED 49 YEARS S/O. USMAN, PALAKUZHY VEEDU,
AVANEESWARAM (R.SP.O) NEDUVANNOOR MURI, PIDAVOOR VILLAGE,
PATHANAPURAM TALUK, KOLLAM 689 695
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay all
proceedings pursuant to the judgment dated 08.11.2019 in A.S No 34
of 2018 of the Court of the Subordinate Judge, Punalur,till the
final disposal of the appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof,and this
court's order dated 29.03.2021 and upon hearing the arguments of
G.P.SHINOD, SRI.RAM MOHAN.G., SRI.GOVIND PADMANAABHAN, SHRI.AJIT G
ANJARLEKAR, Advocates for the petitioners and of SRI.MILLU
DANDAPANI Advocate for the respondents R1 and R2, the court passed
the following:
ORDER
Interim order already got expired on 25.05.2021. Thereafter,by virtue of the order of the
Full bench,it has been extended further. Therefore, there shall be a further extension of
interim order for a period of one month.
24.06.2021
Sd/-
MARY JOSEPH
JUDGE
24-06-2021 /True Copy/ Assistant Registrar
