Treesa Mary T.M vs Binu
2021 Latest Caselaw 13249 Ker

Tr.P.(C)No.452/2018

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                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                      THE HONOURABLE MRS. JUSTICE M.R.ANITHA

           THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943

                             TR.P(C) NO. 452 OF 2018

    AGAINST THE ORDER/JUDGMENT IN OP 2371/2015 OF FAMILY COURT,ERNAKULAM

PETITIONER/PETITIONER:

            TREESA MARY T.M.
            AGED 31 YEARS
            AGED 31 YEARS, D/O. T.O MATHAI, THAIVELIKKAKAM, VADAKKAL P.O.,
            ALAPUZHA, NOW RESIDING AT H. NO. 28, KANNELEATHU THYVELIKKAKOM,
            GRANDTECH GREEN CITY, ARUVIPPURAM, PEYAD- 695 773.
            BY ADVS.
            SMT.R.LEELA
            SMT.DIJI.K.DASAN


RESPONDENTS/RESPONDENTS:

     1      BINU
            AGED 34 YEARS, S/O. E.J. BABY, ERANDATHARA HOUSE, NEAR POWER
            HOUSE ROAD, ALUVA-1.
     2      E.J. BABY
            AGED ABOUT 65 YEARS, S/O. JOSEPH, ERANDATHARA HOUSE, NEAR POWER
            HOUSE ROAD, ALUVA -1.
     3      MARY BABY
            AGED 62 YEARS, W/O. E.J. BABY, ERANDATHARA HOUSE, NEAR POWER
            HOUSE ROAD, ALUVA -1.
            BY ADVS.
            SMT.K.G.MARY
            SRI.ARUN P. ANTONY


THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Tr.P.(C)No.452/2018

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                            O R D E R

Dated : 24th June,2021

This is a petition filed for transfer of Original Petition

No.2371/2015 pending before the Family Court, Ernakulam to

Family Court, Vanchiyoor, Thiruvananthapuram.

2. When the case came up for hearing, it is reported by

the learned counsel for the petitioner that the parties have

already settled the matter and joint petition has been filed before

the Family Court, Thiruvananthapuram and the case has been

disposed of. In view of the same, it is reported that the matter

has become infructuous.

Hence the Transfer Petition is dismissed as infructuous.

SD/-

M.R.ANITHA

JUDGE

SHG/ Tr.P.(C)No.452/2018

APPENDIX OF TR.P(C) 452/2018

PETITIONER'S ANNEXURES ANNEXURE A1:- THE TRUE COPY OF THE ORIGINAL PETITION NO. 2371/2015 FILED BY THE PETITIONE BEFORE THE FAMILY COURT ERNAKULAM.

ANNEXURE A2:- THE TRUE COPY OF THE DISCHARGE SUMMARY OF THE PETITIONER ISSUED BY THE DEPARTMENT OF SURGICAL GASTROENTEROLOGY, ASTER MEDICITY.

ANNEXURE A3:-

THE TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY KIMS HOSPITAL, THIRUVANANTHAPURAM ANNEXURE A4:- TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY DR. VENUGOPAL B, SENIOR CONSULTANT, KIMS TRIVANDRUM. ANNEXURE A5:- THE TRUE COPY OF THE SALE DEED NO. 1461/1/2018.