C.Shemeeja vs The State Of Kerala
2021 Latest Caselaw 13222 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        THURSDAY, THE 24TH DAY OF JUNE 2021 / 3RD ASHADHA, 1943
                       WP(C) NO. 29679 OF 2013
PETITIONER:

            C.SHEMEEJA
            AGED 30 YEARS
            W/O SIRAJUL MUNEER, UPPER PRIMARY SCHOOL ASSISTANT,
            MADRASUTHUL MUHAMMEDEEYA UPPER PRIMARY SCHOOL, KUPPAM,
            TALIPARAMBA, KANNUR DISTRICT 670502

            BY ADVS.
            SRI.V.A.MUHAMMED
            SRI.M.SAJJAD


RESPONDENTS:
     1     THE STATE OF KERALA
           REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERAL
           EDUCATION DPEARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
           695001

    2       THE DIRECTOR OF PUBLIC INSTRUCTIONS
            JAGATHY, THIRUVANANTHAPURAM 695014

    3       THE ASSISTANT EDUCATIONAL OFFICER
            TALIPARAMBA NORTH, KANNUR DISTRICT - 670141

    4       THE MANAGER
            MADRASUTHUL MUHAMMADEEYA UPPER PRIMARY SCHOOL, KUPPAM,
            TALIPARAMBA, KANNUR DISTRICT 670502

    5       C.P. RASITHA KUMARI
            UPPER PRIMARY SCHOOL ASSISTANT, MADRASUTHUL
            MUHAMMADEEYA UPPER PRIMARY SCHOOL, KUPPAM, TALIPARAMBA,
            KANNUR DISTRICT 670502

            BY ADVS.
            SRI.K.N.ABHILASH
            SRI.M.SASINDRAN
            SRI.SUNIL NAIR PALAKKAT
 WP(C) NO. 29679 OF 2013
                                   2



          SRI. P.M.MANOJ - SR.GP



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 29679 OF 2013
                                       3

                                JUDGMENT

It is submitted by the learned counsel for the petitioner that

this writ petition has become infructuous by efflux of time and that he

is not pressing the same. This writ petition is, therefore, closed as

having become infructuous.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS/24/06/2021 WP(C) NO. 29679 OF 2013

APPENDIX

PETITIONER ANNEXURE

EXHIBIT P1 : EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE PETIOTIONER DATED 07-06-2012

EXHIBIT P2 : EXHIBIT P2 TRUE COPY OF THE ORDER OF THE ASSISTANT EDUCATIONAL OFFICER DATED 13-09-

EXHIBIT P3 : EXHIBIT P3 TRUE COPY OF THE LETTER OF THE PETITIONER TO THEMANAGER DATED 23-09-2013

EXHIBIT P4 : EXHIBIT P4 TRUE COPY OF THE ORDER OF THE ASSISTANT EDUCATIONAL OFFICER DATED 07-10-

EXHIBIT P5 : EXHIBIT P5 TRUE COPY OF THE PETITION FILED BEFORE THE 2ND RESPONDENT 31-10-2013

//TRUE COPY//

P.A. TO JUDGE