Aliyar vs The Secretary
2021 Latest Caselaw 13177 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
  WEDNESDAY, THE 23RD DAY OF JUNE 2021/2ND ASHADHA, 1943
                    WP(C) NO. 30658 OF 2018
PETITIONER:

         ALIYAR, AGED 53 YEARS, S/O PAREED,
         MULADAN HOUSE, EDAVOOR KARA,
         KOOVAPPADI VILLAGE,
         KUNNATHUNADU TALUK PIN-683544.

         BY ADVS.
         SIRAJ KAROLY
         PREM RAJ
RESPONDENTS:

    1    THE SECRETARY, OKKAL GRAMA PANCHAYATH,
         VAKAL P.O., PERUMBAVOOR-683 550,
         ERNAKULAM DISTRICT.

    2    OKKAL GRAMA PANCHAYATH REPRESENTED BY
         ITS SECRETARY, OKKAL P.O.,
         PERUMBAVOOR-683550, ERNAKULAM DISTRICT.

    3    THE ENVIORNMENTAL ENGINEER,
         KERALA STATE POLLUTION CONTROL BOARD,
         ERNAKULAM - II, PERUMBAVOOR, PIN - 683542.

    4    DISTRICT MEDICAL OFFICER,
         OFFICE OF THE DISTRICT MEDICAL OFFICE,
         ERNAKULAM, KOCHI - 682 016.

    5    THE REVENUE DIVISIONAL OFFICE,
         (SUB DIVISIONAL MAGISTRATE),
         MUVATTUPUZHA, MUVATTUPUHA 686 661.

    6    THE DEPUTY SUPERINTENDENT OF POLICE
         PERUMBAVOOR, PIN - 683 542.

    7    LAKSHMI AGRO MILLS, EDAVOOR,
         REPRESENTED BY ITS MANAGING PARTNER
         SRI. K.V. SAMBASIVAN, KODIYAPATTUKUDI HOUSE,
         EDAVOOR, KOOVAPADY VILLAGE, EDAVOOR P.O.,
         KUNNATHUNADU TALUK, PIN - 683544.
 WP(C) No.30658/2018

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    8      ASSISTANT EXECUTIVE ENGINEER,
           KERALA STATE ELECTRICITY BOARD,
           OKKAL - 683550.

    9      THE CHIEF TOWN PLANNER, ERNAKULAM
           DISTRICT TOWN PLANNING OFFICE,
           KADAVATHRA, ERNAKULAM 682 020.

    10     THE FIRE OFFICER, FIRE AND RESCUE OFFICE,
           IRINGOLE, PERUMBAVOOR.

           R1-R2 BY ADV TONY THOMAS (INCHIPARAMBIL)
           R7 BY ADV.SRI.RAJESH VIJAYAN
           R4-R6, R9 & R10 BY G.P. SMT.G.RANJITA

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.30658/2018

                                   3




                            JUDGMENT

Dated this the 23rd day of June, 2021

The learned counsel for the petitioner submits that the

petitioner does not want to prosecute the writ petition.

The writ petition is accordingly dismissed as not

pressed.

Sd/-

N. NAGARESH JUDGE ncd/23.06.2021