Madhu K. Raveendran vs The District Superintendent Of ...
2021 Latest Caselaw 13101 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 23RD DAY OF JUNE 2021 / 2ND ASHADHA, 1943
                         WP(C) NO. 9752 OF 2021
PETITIONER:

          MADHU K. RAVEENDRAN
          AGED 42 YEARS
          S/O. RAVEENDRAN, HOUSE NO. 233, WARD NO. - II,
          KOCHUPARAMBIL HOUSE, PADAHARAM, THAKAZHI P.O,
          AMBALAPPUZHA, ALAPPUZHA DISTRICT.

          BY ADVS.
          S.SHANAVAS KHAN
          SMT.S.INDU


RESPONDENTS:

    1     THE DISTRICT SUPERINTENDENT OF POLICE
          OFFICE OF THE DISTRICT SUPERINTENDENT OF POLICE,
          ALAPPUZHA - 688012

    2     THE STATION HOUSE OFFICER,
          NEDUMUDI POLICE STATION, NEDUMUDI,
          ALAPPUZHA - 688505.

    3     THE SUB INSPECTOR OF POLICE
          NEDUMUDI POLICE STATION, NEDUMUDI,
          ALAPPUZHA - 688505.

    4     RAJINIMOL
          AGED 38 YEARS
          D/O. RAJENDRAN, HOUSE NO.399,
          WARD NO.II, KOCHUPARAMBIL HOUSE,
          PADAHARAM, THAKAZHI P.O,
          AMBALAPPUZHA,
          ALAPPUZHA DISTRICT - 688562.

    5     RAJENDRAN
          AGED 70 YEARS
          PUTHENPARAMBIL HOUSE,
          MITHRAKARI P.O, PUTHUKARI,
          ALAPPUZHA,
          NOW RESIDING AT HOUSE NO.399,
          WARD NO.II, KOZHUPARAMBIL HOUSE,
          PADAHARAM, THAKAZHI P.O, AMBALAPPUZHA,
          ALAPPUZHA DISTRICT - 688562.
 WP(C) No.9752 OF 2021
                                2



     6     SANTHAMMA
           AGED 63 YEARS
           W/O. RAJENDRAN,
           PUTHENPARAMBIL HOUSE,
           MITHRAKARI P.O, PUTHUKARI,
           ALAPPUZHA,
           NOW RESIDING AT HOUSE NO.399,
           WARD NO.II, KOZHUPARAMBIL HOUSE,
           PADAHARAM, THAKAZHI P.O,
           AMBALAPPUZHA, ALAPPUZHA DISTRICT - 688562.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.9752 OF 2021
                                3




                   P.V.KUNHIKRISHNAN, J.
                ===================
                   WP(C) No.9752 OF 2021
                ===================
            Dated this the 23rd day of June 2021


                        JUDGMENT

The counsel for the petitioner submitted that, he is

not pressing this writ petition. Therefore, this writ

petition dismissed as not pressed.

(Sd/-) P.V.KUNHIKRISHNAN JUDGE LU WP(C) No.9752 OF 2021

APPENDIX OF WP(C) 9752/2021

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE DISABILITY CERTIFICATE DATED 17.08.2013 ISSUED BY THE MEDICAL BOARD, ALAPPUZHA CONSTITUTED BY DEPARTMENT OF HEALTH SERVICES.

EXHIBIT P2 TRUE COPY OF THE RECEIPT DATED 02.03.2021 ISSUED FROM THE OFFICE OF 3RD RESPONDENT EVIDENCING THE SUBMISSION OF COMPLAINT. EXHIBIT P3 TRUE COPY OF THE O.P TICKET DATED 01.03.2021 OF EMERGENCY DEPARTMENT OF GOVERNMENT T.D MEDICAL COLLEGE HOSPITAL, VANDANAM PERTAINING TO PETITIONER.

EXHIBIT P4 TRUE COPY OF THE OP TICKET DATED 01.03.2021 OF EMERGENCY DEPARTMENT OF GOVERNMENT T.D.MEDICAL COLLEGE HOSPITAL VANDANAM PERTAINING TO PETITIONER'S SON.

EXHIBIT P5 TRUE COPY OF THE O.P (G AND W) NO.

333/2021 PREFERRED BY THE PETITIONER BEFORE THE HON'BLE FAMILY COURT, ALAPPUZHA.

EXHIBIT P6 TRUE COPY OF THE LETTER DATED 08.04.2021 ISSUED BY CHIEF PHYSIOTHERAPIST AT SANTHWANA PHYSIOTHERAPY CENTER, AMBALAPPUZHA. EXHIBIT P7 TRUE COPY OF THE COMPLAINT DATED 08.04.2021 PREFERRED BY PETITIONER BEFORE THE 1ST RESPONDENT. EXHIBIT P8 TRUE COPY OF THE RECEIPT DATED 08.04.2021 EVIDENCING THE ACCEPTANCE OF EXT.P7.

// True Copy //

PA to Judge