Muhammed Shareef vs Station House Officer
2021 Latest Caselaw 13068 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                        THE HONOURABLE MR.JUSTICE V.G.ARUN
            FRIDAY, THE 18TH DAY OF JUNE 2021 / 28TH JYAISHTA, 1943
                               WP(C) NO. 900 OF 2021
PETITIONER/S:
           MUHAMMED SHAREEF
           AGED 45 YEARS
           S/O. ABOOBACKER, VARAMANGALATH, KARAKKAD, KONDURKARA,
           PALAKKAD - 679313.

                  BY ADV K.I.SAGEER



RESPONDENT/S:
     1     STATION HOUSE OFFICER
           SHORNUR POLICE STATION, SHORNUR, SHORNUR P.O, PALAKKAD
           DISTRICT - 679121.

       2          GEOLOGIST
                  DISTRICT OFFICE OF THE DEPARTMENT, MINING AND GEOLOGY,
                  PALAKKAD P.O, PALAKKAD DISTRICT - 679014.

       3          KARUNAKARAN,
                  VAZHAYIL HOUSE, POYILOR, ONGALLOOR P.O, ONGALLOOR,
                  PATTAMBI, PALAKKAD DISTRICT - 679313.

       4          RAMESH
                  PALLATH HOUSE, POYILOR, ONGALLOOR P.O, ONGALLOOR,
                  PATTAMBI, PALAKKAD DISTRICT - 679313.

       5          VIJAYAN
                  PUTHENVEETTIL HOUSE, POYILOR, ONGALLOOR P.O, ONGALLOOR,
                  PATTAMBI, PALAKKAD DISTRICT - 679313.

                  BY ADV GOVERNMENT PLEADER


OTHER PRESENT:
           GP VINITHA B.


THIS       WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
18.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 900 OF 2021
                                        2


                                   JUDGMENT

Dated this the 18th day of June, 2021

Learned counsel for the petitioner seeks permission to withdraw

the writ petition with liberty to file afresh. Accordingly, the writ

petition is dismissed with the liberty sought.

Sd/-

V.G ARUN JUDGE SJ