Dr.Nishana Kabeer vs Sajad Asanaru Kunju
2021 Latest Caselaw 13067 Ker

OP (FC) NO. 328 OF 2021
                                        1




                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                  THE HONOURABLE MR. JUSTICE P.SOMARAJAN

                                        &

               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN



            FRIDAY, THE 18TH DAY OF JUNE 2021 / 28TH JYAISHTA, 1943



                            OP (FC) NO. 328 OF 2021



 AGAINST THE ORDER/JUDGMENT IN OP 858/2018 OF FAMILY COURT,TRIVANDRUM,

                            THIRUVANANTHAPURAM



PETITIONER/PETITIONER:

             DR.NISHANA KABEER,
             AGED 37 YEARS
             D/O.AHAMED KABEER, GARDEN VILLA, MEVARAM, MAYYANADU
             VILLAGEG,KOLLAM TALUK, THATTAMALA P.O.,KOLLAM - 691020.




             BY ADV M.R.SARIN



RESPONDENT/RESPONDENT

             SAJAD ASANARU KUNJU
             AGED 43 YEARS, S/o.ASANARUKUNJU, GARDEN HILLS,VELIYAM WEST P.O,
             VELIYAM VILLAGE, KOTTARAKARA TALUK, KOLLAM- 691540.




THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 18.06.2021, THE COURT ON

THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 328 OF 2021
                                       2




                                JUDGMENT

P.Somarajan, J.

This is an application for giving a direction to the trial court for

speedy disposal. Taking into account the ongoing Covid-19 pandemic,

we are not in a position to issue such a direction. Hence petition is

dismissed without prejudice to the right of parties to take up the issue

after resuming regular sitting.

Sd/-

P.SOMARAJAN JUDGE

Sd/-

P.V.KUNHIKRISHNAN JUDGE

al/-+ OP (FC) NO. 328 OF 2021

APPENDIX

PETITIONERS EXHIBIT:

EXT.P1- THE TRUE COPY OF SUIT IN O.P. No.436/2017 BEFORE THE FAMILY COURT, KOLLAM.

EXT.P2- THE TRUE COPY OF THE ORDER IN TR.P(C) NO.828/2018.

RESPONDENTS EXHIBITS : NIL

TRUE COPY

P.S. TO JUDGE

AL/-