Adv. V.Jinachandran vs Thiruvalla Muncipality
2021 Latest Caselaw 12990 Ker

WP(C) NO. 76 OF 2021
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                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 16TH DAY OF JUNE 2021 / 26TH JYAISHTA, 1943
                               WP(C) NO. 76 OF 2021
PETITIONER/S:

                  ADV. V.JINACHANDRAN, AGED 60 YEARS
                  KRISHNA PRIYA, THUKALASSERRY, THIRUVALLA PIN 689 101

                  BY ADVS.
                  T.P.PRADEEP
                  SRI.P.K.SATHEES KUMAR
                  SMT.MINIKUMARY M.V.
                  SHRI.AJAI JOHN


RESPONDENT/S:

       1          THIRUVALLA MUNCIPALITY, REPRESENTED BY ITS SECRETARY,
                  THIRUVALLA MUNICIPALITY, THIRUVALLA P.O, PIN 689 101

       2          THE SECRETARY,THIRUVALLA MUNICIPALITY, THIRUVALLA
                  P.O, PIN 689 101

       3          HEALTH SUPERVISOR,THIRUVALLA MUNCIPALITY, THIRUVALLA
                  P.O, PIN 689 101

       4          RAJAMMA,MUTHANATT HOUSE, THIRUVALLA P.O, PIN 689 101

                  BY ADVS.
                  SRI.S.SUBHASH CHAND
                  SRI.SAJITH KUMAR V.
                  SHRI.VIVEK A.V.
                  SHRI.GODWIN JOSEPH
                  SMT.APARNA CHANDRAN
THIS       WRIT    PETITION   (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
16.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 76 OF 2021
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                                  JUDGMENT

Learned counsel for the petitioner submits that the matter

has been settled between the parties and that the petitioner may

be permitted to withdraw the Writ Petition. In the above

circumstances, the Writ Petition is dismissed as withdrawn.

Sd/-

T.R.RAVI JUDGE

rkc WP(C) NO. 76 OF 2021

APPENDIX OF WP(C) 76/2021

PETITIONER ANNEXURE

EXHIBIT P1 TRUE COPY OF THE NOTICE DATED 09-10-2020 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P2 TRUE COPY OF THE APPEAL DATED 19-10-2020 BEFORE THE MUNICIPAL COUNCIL

EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 24-12-2020 ISSUED BY THE 3RD RESPONDENT.