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Issac Varghese vs Managing Director
2021 Latest Caselaw 12952 Ker

Citation : 2021 Latest Caselaw 12952 Ker
Judgement Date : 15 June, 2021

Kerala High Court
Issac Varghese vs Managing Director on 15 June, 2021
WP(C) NO. 9439 OF 2021
                                   1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
  TUESDAY, THE 15TH DAY OF JUNE 2021 / 25TH JYAISHTA, 1943
                      WP(C) NO. 9439 OF 2021
PETITIONER/S:

         ISSAC VARGHESE
         AGED 72 YEARS
         OROZHINGARA HOUSE, IRINGOLE P.O., PERUMBAVOOR,
         (CONDUCTOR, RETIRED, KSRTC) ALUVA.

         BY ADVS.
         P.JAYAKUMAR
         SRI.V.N.MOHANADASAN



RESPONDENT/S:

    1    MANAGING DIRECTOR
         KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
         BHAVAN, TRIVANDRUM-695001.

    2    DISTRICT TRANSPORT OFFICER,
         KERALA STATE ROAD TRANSPORT CORPORATION, ALUVA-
         683101.

         ADV.T.P.SAJAN, SC


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.06.2021,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 9439 OF 2021
                                       2



                                   JUDGMENT

The petitioner, who retired from the service of the 1 st

respondent has filed this Writ Petition praying for a

direction to sanction and disburse the entitled ex-gratia

pension to the petitioner within a stipulated period. The

petitioner has submitted a representation to that effect

before the 1st respondent as Ext.P10 and his grievance is

that the same has not been disposed of yet.

In the above circumstances, this Writ Petition is

disposed of, directing the respondents to consider and pass

orders on Ext.P10 representation within six weeks from the

date of receipt of a copy of this judgment.

The Writ Petition is disposed of accordingly.

Sd/-

T.R.RAVI JUDGE

rkc WP(C) NO. 9439 OF 2021

APPENDIX OF WP(C) 9439/2021

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE RELIEVING ORDER ISSUED BY THE DISTRICT TRANSPORT OFFICER, K.S.R.T.C., ALUVA, DATED 29.1.2004.

EXHIBIT P2 TRUE COPY OF THE SERVICE CERTIFICATE DATED 18.9.1980 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT TRANSPORT OFFICER, ALUVA DATED 15.6.1992.

EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER DATED 30.10.2003.

EXHIBIT P5 TRUE COPY OF THE ORDERS DATED 14.11.2003.

EXHIBIT P6 TRUE COPY OF THE GOVERNMENT ORDER NO.GO(P)1851/99/FIN. DATED 18.9.1999.

EXHIBIT P7 TRUE COPY OF THE ORDER NO.G.O.(P) 109/2007/FIN. DATED 14.3.2007.

EXHIBIT P8 TRUE COPIES OF THE ORDER NO. G.O.(P) 420/2007/FIN. DATED 13.9.2007.

EXHIBIT P9 TRUE COPY OF HIS REQUESTS DATED 19.3.2014.

EXHIBIT P10 TRUE COPY OF HIS REQUESTS DATED 18.10.2019.

EXHIBIT P11 TRUE COPY OF HIS REQUEST DATED 30.7.2020.

 
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