Zacharia P.Koshy vs The Primary Co-Operative ...
2021 Latest Caselaw 12765 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        MONDAY, THE 7TH DAY OF JUNE 2021 / 17TH JYAISHTA, 1943
                         WP(C) NO. 6463 OF 2021
PETITIONER/S:

    1       ZACHARIA P.KOSHY,
            AGED 72 YEARS,
            S/O. KOSHY, RESIDING AT PALLICAKUZHILYIL HOUSE,
            THURUTHIKADU P.O., KALLOOPPARAA VILLAG,E MALLAPPALLY
            TALUK, PATHANAMTHITTA DISTRICT, PIN-689 597.

    2       KOSHY P. ZACHARIA,
            AGED 44 YEARS,
            S/O. ZACHARIA P. KOSHY, RESIDING AT PALLICAKUZHILIYIL
            HOUSE, THURUTHIKADU P.O., KALLOOPPARAA VILLAGE,
            MALLAPPALLY TALUK, PATHANAMTHITTA DISTRICT, PIN-689
            597.

            BY ADVS.
            JOSEPH GEORGE
            SRI.BIJO THOMAS GEORGE



RESPONDENT/S:

    1       THE PRIMARY CO-OPERATIVE AGRICULTURAL RURAL DEVELOPMENT
            BANK LTD
            NO.PT-234 MALLAPPALLY, REPRESENTED BY ITS SECRETARY,
            PRIMARY CO-OPERATIVE AGRICULTURAL RURAL DEVELOPMENT
            BANK LTD.NO.PT-234 MALLAPPALLY WEST P.O., PIN-689 585.

    2       THE SPECIAL SALE OFFICER,
            PRIMARY CO-OPERATIVE AGRICULTURAL RURAL DEVELOPMENT
            BANK LTD.NO.PT-234 MALLAPPALLY, PIN-689 585.

            BY ADV SRI.VARUGHESE M EASO



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6463 OF 2021
                                    -2-

                                 JUDGMENT

Petitioner seeks permission to withdraw the writ petition. Permission

granted.

Accordingly, the writ petition stands dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE

uu 07.06.2021 WP(C) NO. 6463 OF 2021

APPENDIX OF WP(C) 6463/2021

PETITIONER ANNEXURE

EXHIBIT P1 TRUE PHOTOCOPY OF SALE NOTICE DATED 15.1.2021 ISSUED BY THE 2ND RESPONDENT.