Tony T.A vs South Indian Bank Ltd
2021 Latest Caselaw 12745 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
    FRIDAY, THE 4TH DAY OF JUNE 2021 / 14TH JYAISHTA, 1943
                    WP(C) NO. 11541 OF 2021
PETITIONER:
0



           TONY T.A.,
           AGED 60 YEARS,
           S/O.T.J.ANTONY,
           THADICAREN HOUSE,
           EDATHIRUTHY,
           THRISSUR, PIN - 680 703.

           BY ADV SREEHARI INDUKALADHARAN


RESPONDENTS:

     1     SOUTH INDIAN BANK LTD.,
           REPRESENTED BY ITS AUTHORIZED OFFICER,
           KATOOR BRANCH, IX-347A,
           ANNA KARIYA BUILDING,
           KATOOR, THRISSUR - 680 702.

     2     THE BRANCH MANAGER,
           SOUTH INDIAN BANK LTD.,
           KATOOR BRANCH, IX-347A,
           ANNA KARIYA BUILDING,
           KATOOR, THRISSUR - 680 702.

           BY ADV SRI. K.K.JOHN

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 04.06.2021, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 WP(C) No.11541/2021
                                  :2 :




                          JUDGMENT

~~~~~~~~~

Dated this the 4th day of June, 2021

Learned counsel for the petitioner submits that that

the writ petition has become infructuous due to subsequent

events. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N. NAGARESH, JUDGE

aks/04.06.2021