Devassiya Ouspeh vs The Muvattupuzha Kothamangalam ...
2021 Latest Caselaw 15880 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
                     WP(C) NO. 14267 OF 2011
PETITIONER:

    1       DEVASSIYA OUSPEH,
            AGED 74 YEARS
            S/O.DEVASSIYA, THROMULLIL HOUSE, PERUMBALOOR P.O.,
            MUVATTUPUZHA.
            BY ADVS.
            SRI.M.M.ALIYAR
            SMT.O.H.NAZEEBA

RESPONDENTS:

    1       THE MUVATTUPUZHA KOTHAMANGALAM PRIMARY
            CO-OP. AGRICULTURAL AND RURAL DEVELOPMENT, BANK
            LTD. NO. 4389, REP. BY ITS SECRETARY, PIN-686673.
    2       THE SPECIAL SALE OFFICER,
            KANAYANNUR PRIMARY CO-OP. AGRICULTURAL AND, RURAL
            DEVELOPMENT BANK GROUP, PIN-686018.
    3       MINISTRY OF FINANCE,
            GOVERNMENT OF INDIA, DEPARTMENT OF FINANCIAL
            SERVICES, REP. BY ITS SECRETARY, NEW DELHI, PIN-
            110001.
            BY ADV.SMT.SHEEJA C.S., SR.GOVT. PLEADER
            ASSISTANT SOLICITOR GENERAL
            SRI.K.JAJU BABU


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME   UP    FOR
ADMISSION     ON   30.07.2021,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.14267/2011

                                  2




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.14267 of 2011
            ----------------------------------------------
           Dated this the 30th day of July, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JV JUDGE