Kerala High Court
Sabitha K.V vs The Sub Collector And Maintenance ... on 30 July, 2021
WP(C) NO. 21201 OF 2020 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 30TH DAY OF JULY 2021 / 8TH SRAVANA, 1943
WP(C) NO. 21201 OF 2020
PETITIONER/S:
1 SABITHA K.V.
AGED 35 YEARS
D/O. UNNEENKUTTY N., FATHIMA MANSIL, PUTHUKUDIPPADAM,
AREECAD, NALLALAM P.O., KOZHIKODE-673027.
2 SRI. SALAHUDDEEN,
AGED 45 YEARS
S/O. KOYASSAN KOYA, KUNJITHAN MALIYEKKAL, KUTTICHIRA,
KOZHIKODE, PRESENTLY RESIDING AT , FATHIMA MANSIL,
PUTHUKUDIPPADAM, AREECAD, NALLALAM P.O., KOZHIKODE-
673027.
BY ADVS.
SHYAM PADMAN
SRI.C.M.ANDREWS
SRI.P.T.MOHANKUMAR
SMT.BOBY M.SEKHAR
KUM.LAYA MARY JOSEPH
SMT.IRENE ABRAHAM
SRI.HARISH ABRAHAM
RESPONDENT/S:
1 THE SUB COLLECTOR AND MAINTENANCE TRIBUNAL,
KOZHIKODE (TRIBUNAL UNDER THE MAINTENANCE AND WELFARE OF
PARENTS AND SENIOR CITIZENS ACT 2007), KOZHIKODE
COLLECTORATE, CIVIL STATION P.O., KOZHIKODE-673020.
2 SRI. UNNEENKUTTY,
S/O. N. ALI, FATHIMA MANSIL, PUTHUKUDIPPADAM, AREECAD,
NALLALAM P.O., KOZHIKODE-673027.
BY ADV SMT.K.S.HASEENA
OTHER PRESENT:
SMT.SHEEJA.C.S, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 21201 OF 2020 2
P.V.KUNHIKRISHNAN, J
--------------------------------------------
W.P.(C.) No.21201 of 2020
--------------------------------------
Dated this the 30th day of July, 2021
JUDGMENT
Both sides represented that the 2nd respondent, the father
of the petitioners, is no more.
In the light of the above fact, nothing survives in this
case. Therefore, this writ petition is closed.
SD/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
APPENDIX OF WP(C) 21201/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SALE DEED NO.3065/1990
DATED 19/12/1990 IN FAVOUR OF THE 2ND
RESPONDENT AND HIS WIFE.
EXHIBIT P2 TRUE COPY OF THE SETTLEMENT DEED
NO.1189/2015 DATED 07/05/2015 IN FAVOUR OF
THE 1ST PETITIONER AND HER SIBLINGS.
EXHIBIT P3 TRUE COPY OF THE WORK VISA CARD OF THE 2ST
PETITIONER ISSUED BY THE DEPARTMENT OF
IMMIGRATION AND EMIGRATION, REPUBLIC OF
MALDIVES.
EXHIBIT P4 TRUE COPY OF THE PASSPORT COPY OF THE 1ST
PETITIONER WITH IMMIGRATION STAMPS
CERTIFYING HER VISIT TO MALDIVES.
EXHIBIT P5 TRUE COPY OF THE RECEIPT DATED 09/05/2018
OF THE CASH DEPOSIT OF RS.41,700/- MADE
INTO THE ACCOUNT OF THE 2ND RESPONDENT.
EXHIBIT P5(A) TRUE COPY OF RECEIPT DATED 06/08/2018 OF
THE CASH DEPOSIT OF RS. 49,000/- MADE INTO
THE ACCOUNT OF THE 2ND RESPONDENT.
EXHIBIT P5 (B) `TRUE COPY OF THE RECEIPT DATED 09/08/2018
OF THE CASH DEPOSIT OF RS.21,000/- MADE
INTO THE ACCOUNT OF THE 2ND RESPONDENT.
EXHIBIT P5(C) `TRUE COPY OF THE RECEIPT DATED 22/10/2018
OF THE CASH DEPOSIT OF RS.10,000/- MADE
INTO THE ACCOUNT OF THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 14/06/2020
SENT TO THE SECRETARY OF CPI(M) BY THE
PETITIONERS.
EXHIBIT P7 TRUE COPY OF THE APPLICATION DATED
22/06/2020 FILED BY THE 2ND RESPONDENT
BEFORE THE MAINTENANCE TRIBUNAL IN CASE
NO.1633/2020.
EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DATED
24/06/2020 ADDRESSED TO THE 1ST RESPONDENT
BY THE PETITIONERS.
EXHIBIT P9 TRUE COPY OF THE COUNTER STATEMENT DATED
21/08/2020 PRODUCED BY THE PETITIONERS.
EXHIBIT P10 TRUE COPY OF THE INTERIM ORDER DATED
13/08/2020 PASSED BY THE 1ST RESPONDENT.
EXHIBIT P11 TRUE COPY OF THE INVOICE RECEIPT OF
PURCHASE AND INSTALLATION OF THE CCTV
CAMERA DATED 01/08/2020.
EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DATED
27/08/2020 SUBMITTED BY THE 1ST PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE FINAL ORDER DATED
11/09/2020 PASSED BY THE 1ST RESPONDENT.
EXHIBIT P14 TRUE COPY OF THE OUT PATIENT REPORT DATED
17/09/2020 OF THE 1ST PETITIONER ISSUED BY
THE GOVERNMENT WOMEN AND CHILDREN
HOSPITAL, KOZHIKODE.
