Citation : 2021 Latest Caselaw 15650 Ker
Judgement Date : 27 July, 2021
FAO No.12/2020 1/4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MRS. JUSTICE M.R.ANITHA
Tuesday, the 27th day of July 2021 / 5th Sravana, 1943
FAO NO. 12 OF 2020
I.A.4272/2018 IN OS 230/2018 OF III ADDITIONAL SUB COURT, ERNAKULAM.
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APPELLANTS/RESPONDENTS 3 TO 11:
1.A.SHAREEF, AGED 58 YEARS, S/O. SRI. VELUTHEDATH AHAMMED,
RESIDING AT DARUL FATHH, MASJID ROAD, KALOOR P O, KOCHI-682017.
2.HASEEB A., AGED 56 YEARS, S/O. SRI ABDULLA,
NOW RESIDING AT ADIYALATH HOUSE, SIRAJ NAGAR,
ASOKAPURAM P O, PIN-683101.
3.P.C.USMAN, AGED 48 YEARS, S/O. SRI ALI,
NOW RESIDING AT P C MANZIL, SOUHRIDA LANE,
DESHABHIMANI ROAD, KALOOR, KOCHI-682017.
4.ABDUL HAKEEM, AGED 58 YEARS, SON OF SRI. AHAMED,
RESIDING AT CHAMBOKADAVIL HOUSE, EDAPPALLY P O, PIN-682024.
5.K.A. YUNAS, AGED 75 YEARS, SON OF SRI. ABDULLAH,
RESIDING AT PAREPARAMB HOUSE, MASJID ROAD,
KALOOR P O, KOCHI-682017.
6.MARZOOK,AGED 59 YEARS,SON OF AHAMED HAJI,MARIYAS HOUSE,43/2582,
SRM ROAD, PEEDIEKKAL LANE, ERNAKULAM NORTH P O, PIN-682018.
7.K. NISAR ALIAS NISAR KOTTARATH, AGED 56 YEARS,
SON OF SRI AHAMMED, RESIDING AT 'MINA', THOTTATHIL HOUSE,
PERINGADI P O, PIN-673312.
P.T.O.
FAO No.12/2020 2/4
8.ISMAIL, AGED 65 YEARS, SON OF SRI HASSAN,
RESIDING AT KIZHAKKE THAIVELIKKAKAM, VATTAYAL,
THIRUVAMBADI P O, PIN-688002,
9.UVAIS, AGED 27 YEARS, SON OF SRI.AHAMMED SHEREEF,
RESIDING AT DARUL FATHH, MASJID ROAD, KALOOR,KOCHI-682017.
APPELLANTS 1, 2 AND 4 TO 9 REPRESENTED BY THEIR POER ATTORNEY HOLDER
THE 3RD APPELLANT MR. P.C. USMAN, AGED 48 YEARS, SON OF SRI ALI,
ORIGINALLY RESIDING AT PALLIKKACHALIL, KANHIRODE P O, KANNUR-670952,
AND NOW AT CLASSIC LEATHERS, SHANMUGHAM ROAD, P O, KOCHI-682031.
BY ADVS.M/S.ANIL S.RAJ,RAJANI K.N., P.RADHIKA RAJASEKHARAN ,
ANILA PETER,SUDHEESH S. & SAJEN THAMPAN
RESPONDENTS/PETITIOENR AND RESPONDENTS 1 & 2:
1.P.J.JOSE,S/O.SRI.JOSEPH,PARAMBATHUSSERY HOUSE,MARY MATHA ROAD,
VAZHAKKALA, VAZHAKKALA P.O., KOCHI-682021.
2.M/S.CORAL SHELTERS AND BUILDERS PVT. LTD.,
HAVING ITS CORPORATE OFFICE AT 36/1842, NH 47 BYPASS,
VENNALA P.O., KOCHI-682028,
REPRESENTED BY ITS MANAGING DIRECTOR, MR.SUNIL K SREEDHAR.
3.MR.SUNIL K SREEDHAR, S/O.K.K. SREEDHARA,
MANAGING DIRECTOR, M/S.CORAL SHELTERS AND
BUILDERS PVT.LTD.,HAVING ITS CORPORATE OFFICE
AT 36/1842,NH 47 BYEPASS,VENNALA P O,KOCHI-682028.
BY ADV SRI.TOM K.THOMAS FOR R1.
This First appeal having come up for orders on 27/07/2021 upon
perusing this court's judgment dated 22/01/2021 and letter dated
24/06/2021 from the Principal Sub Judge,Ernakulam ,the court on the same
day passed the following:
FAO No.12/2020 3/4
P.T.O.
FAO No.12/2020 4/4
ANIL K. NARENDRAN & M.R. ANITHA, JJ.
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F.A.O.No.12 of 2020
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Dated this the 27th day of July, 2021
ORDER
Anil K. Narendran, J.
This appeal was disposed of by judgment dated 22.01.2021,
whereby the Sub Court, Ernakulam was directed to dispose of
O.S.No.230 of 2018 untrammelled by any of the observations made
in the impugned order. The parties were also directed to co-operate
for an early disposal of the case before 30.06.2021.
Vide letter dated 24.06.2021, the learned Principal Sub Judge,
Ernakulam has sought for extension of the time limit fixed by this
Court in the judgment dated 22.01.2021.
Having considered the reasons stated in the letter dated
24.06.2021 and also the submissions made by the learned counsel
for the appellants and also the learned counsel for the 1 st
respondent, the time limit fixed by this Court in the judgment dated
22.01.2021 is extended by six months from this date.
Sd/-
ANIL K. NARENDRAN, Judge
Sd/-
M.R. ANITHA, Judge AV/27/7
27-07-2021 /True Copy/ Assistant Registrar
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