The Kumaranelur Co-Operative ... vs K.P.Ajeesh
2021 Latest Caselaw 15643 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
      TUESDAY, THE 27TH DAY OF JULY 2021 / 5TH SRAVANA, 1943
                        WP(C) NO. 5888 OF 2021
PETITIONERS:

          THE KUMARANELUR CO-OPERATIVE SERVICE
1




          BANK LTD NO.F 970, KUMARANELLUR,
          PALAKKAD-679 552, REPRESENTED BY ITS SECRETARY

          THE PRESIDENT,
2




          THE KUMARANELUR CO-OPERATIVE SERVICE BANK LTD.NO.F 970
          KUMARANELLUR, PALAKKAD - 679 552

          BY ADVS.
          GEORGE POONTHOTTAM (SR.)
          SMT.NISHA GEORGE



RESPONDENTS:

          K.P.AJEESH, AGED 39 YEARS,
          S/O. ACHITHAN, KOLLATH PADINHARE VALAPPIL,
          KUMARANELLUR, PALAKKAD-679 552

          BY ADVS.
          SRI.B.ASHOK SHENOY
          SRI.P.S.GIREESH
          SRI.RIYAL DEVASSY
          SHRI.DR.ABHILASH O.U.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5888 OF 2021
                                    2




                           JUDGMENT

Counsel for the petitioners submitted on the last date of

hearing that Arbitration Proceedings are withdrawn and he needs

time to get instructions on that.

No more submissions today. Perhaps the petitioners must

have reconciled with the situation. The writ petition is ordered to

be closed.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 5888 OF 2021

APPENDIX OF WP(C) 5888/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 26.06.2006 ISSUED BY PETITIONER NO.2 ALONG WITH ITS TYPES LEGIBLE COPY

EXHIBIT P2 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O(MS) NO.87/2015/CO-OP DATED 15.07.2015

EXHIBIT P2A TRUE COPY OF THE CIRCULAR NO.28/2018 DATED 07.05.2018 ISSUED BY THE REGISTRAR OF CO-OPERATIVE SOCIETIES

EXHIBIT P3 TRUE COPY OF THE ORDER NO.4169/2019/C/R/P//K.DIS DATED 16.12.2019 ISSUED BY JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES,PALAKKAD

EXHIBIT P4 TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE KERALA GAZETTE BEARING G.O(P) NO.99/2020/CO-OP DATED 275.09.2020

EXHIBIT P5 TRUE COPY OF THE NOTIFICATION DATED 12.10.2020 PUBLISHED IN MALAYALA MANORAMA ON 13.10.2020

EXHIBIT P6 TRUE COPY OF THE A.R.C.NO.51 OF 2020 FILED BY RESPONDENT BEFORE THE CO- OPERATIVE ARBITRATION COURT (NORTHERN), KOZHIKODE

EXHIBIT P7 TRUE COPY OF THE IA NO 97/2020 FILED BY RESPONDENT IN A.R.C. NO.51 OF 2020 BEFORE THE CO-OPERATIVE ARBITRATION COURT (NORTHERN), KOZHIKODE

EXHIBIT P8 TRUE COPY OF THE ORDER DATED PASSED BY THE CO-OPERATIVE ARBITRATION COURT (NORTHERN), KOZHIKODE IN IA 97/2020 IN WP(C) NO. 5888 OF 2021

ARC 51/2020

EXHIBIT P9 TRUE COPY OF THE STATEMENT FILED BY THE PETITIONER TO A.R.C.NO.51 OF 2020 BEFORE THE CO-OPERATIVE COURT (NORTHERN), KOZHIKODE

EXHIBIT P10 TRUE COPY OF THE AFFIDAVIT FILED IN IA NO.97/2020 BY PETITIONERS BEFORE THE CO- OPERATIVE COURT (NORTHERN), KOZHIKODE

EXHIBIT P11 TRUE COPY OF THE ORDER DATED 25.01.2021 PASSED BY THE CO-OPERATIVE COURT (NORTHERN), KOZHIKODE