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Lijith P. Kurian vs Rincy Marium Raju
2021 Latest Caselaw 15557 Ker

Citation : 2021 Latest Caselaw 15557 Ker
Judgement Date : 23 July, 2021

Kerala High Court
Lijith P. Kurian vs Rincy Marium Raju on 23 July, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                              &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
    FRIDAY, THE 23RD DAY OF JULY 2021 / 1ST SRAVANA, 1943
                  OP (FC) NO. 359 OF 2021
 SPEEDY DISPOSAL OF OP 1739/2019 OF FAMILY COURT,ERNAKULAM,
                         ERNAKULAM
PETITIONER/PETITIONER:

         LIJITH P. KURIAN, AGED 38 YEARS, S/O KURIAN,
         MOOLEPARAMBIL (H), PERUR P.O., ETTUMANOOR, PEROOR
         VILLAGE, KOTTAYAM 686637, REPRESENTED BY HIS POWER
         OF ATTORNEY HOLDER, BINOY CHACKO, S/O CHACKO,
         AGEED 38 YEARS, KUNNATHARAYIL HOUSE, PIDAVNNOOR
         P.O, NANNAMUKKU, MALAPPURAM 679574

         BY ADVS.C.A.CHACKO
         C.M.CHARISMA
         C.A.LINCY
         ALEKH THOMAS



RESPONDENT/RESPONDENT:

         RINCY MARIUM RAJU, D/O RAJU THOMAS, AGED 34 YEARS,
         KRUPA BHAVAN, AVANEESWARAM, R.S. P.O., KOLLAM, PIN
         691517,NOW AT FLAT NO.14A1, BLOCK NO.5, CYBER
         DOME, KENT MAHAL, MRAHMAPURAM, KAKKANAD KOCHI
         682303

     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
23.07.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(FC) No.359/2021

                                 -:2:-



                            J U D G M E N T

Dated this the 23rd day of July, 2021

A.Muhamed Mustaque,J.

This original petition has been filed as there is delay in the disposal of O.P.No.1739/2019 on the files

of the Family Court, Ernakulam.

2. A Division Bench of this Court by judgment in

[Shiju Joy v. Nisha (2021 (2) KLT 607)] had issued

necessary guidelines for disposal of matters pending

before the Family Court.

This Original petition is disposed of in the light

of the above judgment. The directions in the above

judgment shall be scrupulously followed in this matter

also. Sd/-

A.MUHAMED MUSTAQUE JUDGE sd/-

                                         DR. KAUSER EDAPPAGATH
                                                 JUDGE
kp           True copy


            P.A. To Judge
 O.P.(FC) No.359/2021



                            APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF OP NO.1739/2019 ON THE FILE OF FAMILY COURT, ERNAKULAM

 
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