Santhamma vs G.Anilkumar
2021 Latest Caselaw 15434 Ker

RSA No.477/2021                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
                  Thursday, the 22nd day of July 2021 / 31st Ashadha, 1943
                            IA.NO.1/2021 IN RSA NO. 477 OF 2021

                            AS 10/2019 OF SUB COURT AT PUNALUR.

                             OS 538/2014 OF MUNSIFF, PUNALUR.

   PETITIONER/APPELLANT:

          SANTHAMMA, AGED 82 YEARS,D/O.GOURI,RESIDING AT THADATHIL VEEDU,
          (PALLUZHATHIL PUTHEN VEEDU),KOMALAMKUNNU,PUNALUR MURI,PUNALUR
          VILLAGE.

   RESPONDENTS/RESPONDENTS 1 TO 3:

          1.G.ANILKUMAR,AGED 58 YEARS,S/O.GOPINATHAN,THODUVAYAL VEEDU,NADUVILE
          MURI,KUNNATHOOR VILLAGE,KUNNATHOOR TALUK-689 696.
          2.G.GEETHA,AGED 60 YEARS,D/O.SATHYABHAMA,THODUVAYAL VEEDU,NADUVILE
          MURI,KUNNATHOOR VILLAGE,KUNNATHOOR TALUK-689 696,REPRESENTED BY
          POWER OF ATTORNEY G.ANIL KUMAR,AGED 58
          YEARS,S/O.GOPINATHAN,THODUVAYAL VEEDU,NADUVILE MURI,KUNNATHOOR
          VILLAGE,KUNNATHOOR TALUK-689 696.
          3.G.LEKHA,AGED 55 YEARS,D/O.SATHYABHAMA,THODUVAYAL VEEDU,NADUVILE
          MURI,KUNNATHOOR VILLAGE,KUNNATHOOR TALUK-689 696,REPRESENTED BY
          POWER OF ATTORNEY G.ANIL KUMAR,AGED 58
          YEARS,S/O.GOPINATHAN,THODUVAYAL VEEDU,NADUVILE MURI,KUNNATHOOR
          VILLAGE,KUNNATHOOR TALUK-689 696.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the decree and judgment dated 27.11.2020 in AS.No.10/2019 of the Court
   of the Subordinate Judge, Punalur, pending final disposal of the above
   Regular Second Appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.GEORGE VARGHESE(PERUMPALLIKUTTIYIL), A.R.DILEEP, P.J.JOE PAUL, MANU
   SRINATH, Advocates for the petitioner, the court passed the following:
                                      ORDER

Heard the learned counsel for the petitioner/appellant. Operation of the judgment and decree dated 27.11.2020 in AS.No.10/2019 of the Sub Court, Punalur stands stayed for a period of three months.

Sd/-

N.ANIL KUMAR

JUDGE

22-07-2021 /True Copy/ Assistant Registrar