Gopinathan Palakkal vs Aravind R
2021 Latest Caselaw 15433 Ker

Con.Case(C) No.856/2021                          1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                            THE HONOURABLE MR.JUSTICE N.NAGARESH
                 Thursday, the 22nd day of July 2021 / 31st Ashadha, 1943
                  CONTEMPT CASE(C) NO. 856 OF 2021(S) IN WP(C) 9652/2019

   PETITIONER/PETITIONER:

           GOPINATHAN PALAKKAL, AGED 61 YEARS,
           S/O T.P. KUNHIKANNAN NAMBIAR, 'TITAN',
           NELLIKAVU ROAD, KARAPARAMBA P.O,
           CALICUT, KERALA-673 010

        BY SRI.M.RAMESH CHANDER (SENIOR ADVOCATE) ALONG WITH
        ADVOCATES M/S. K.A.SANJEETHA & BONNY BENNY.
   RESPONDENT/2ND RESPONDENT:

           ARAVIND R., BRANCH MANAGER, ICICI BANK LIMITED,
           KOZHIKODE (CALICUT) BRANCH, SHAFEER COMPLEX,
           OPP. YMCA, KANNUR ROAD, KOZHIKODE-673 001.

        This Contempt of court case (civil) having come up for orders on
   22.07.2021, the court on the same day passed the following:
                                      ORDER

Inspite of obtaining three adjournments, the respondent has not

complied with the reported complaints of the judgment. The respondent is

directed to file a report of complaints on or before 30/07/2021, failing

which the respondent shall appear in person before this Court on

02/08/2021.

Sd/-

N.NAGARESH, JUDGE

22-07-2021 /True Copy/ Assistant Registrar