Dasan Paul vs The Special Tahasildar
2021 Latest Caselaw 15424 Ker

OP(C) No.765/2021                              1/2




                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                              THE HONOURABLE MR.JUSTICE V.G.ARUN
                    Thursday, the 22nd day of July 2021 / 31st Ashadha, 1943

                                     OP(C) NO. 765 OF 2021


LAR 10/2011 OF PRINCIPAL SUB COURT, PALAKKAD.

   PETITIONER/ DECREE HOLDER:

          DASAN PAUL AGED 70 YEARS S/O. PETER PAUL, RESIDING AT PARISUDHI,
          CHANDRA NAGAR, COLONY, CHANDRA NAGAR, PALAKKAD.

        BY ADVS.M/S JOBY JACOB PULICKEKUDY & ANIL GEORGE.

   RESPONDENTS/ JUDGMENT DEBTOR:

       1. THE SPECIAL TAHSILDAR, LAND ACQUISITION (G) NO 1, KENATHUPARAMBU,
          KUNATHURMEDU, PALAKKAD 678 013.
       2. THE MANAGING DIRECTOR, ROADS AND BRIDGES DEVELOPMENT CORPORATION
          LIMITED 2ND FLOOR, PREETHI BUILDING, PALARIVATTOM, COCHIN 682 025.


          This OP (Civil) having come up for orders on 22.07.2021 upon
   perusing the letter dated 21-06-2021 of Sub Judge, Palakkad and
   this court's Judgment dated 08-04-2021, the court on the same day passed
   the following:




                                                                               [PTO]
 OP(C) No.765/2021                               2/2




                                     V.G.ARUN, J.
                             ===================
                               O.P.(C)No.765 OF 2021
                            ====================
                         Dated this the 22nd day of July, 2021

                                      ORDER

By letter dated 21.06.2021, the learned Sub Judge,

Palakkad seeks extension of the time stipulated by this

Court for disposing E.P.No.139/2018 in L.A.R.No.10/2011 by

three months.

I am satisfied with the reasons stated in the letter and

accordingly the time fixed by this Court as per judgment

dated 08.04.2021 in O.P.(C)No.765/2021 is extended by

three months from today.

Sd/-

V.G.ARUN JUDGE

NB/22.7.21

22-07-2021 /True Copy/ Assistant Registrar