Vincen M.V vs The Regional Transport ...
2021 Latest Caselaw 15376 Ker

W.P(C).25474/2018
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               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
                        WP(C) NO. 25474 OF 2018
PETITIONER/S:

     1       VINCEN M.V., AGED 40 YEARS
             S/O.VARGHESE, MANALOOR HOUSE,H.NO. 15/428, ANNAMANADA
             PO, CHALAKUDY, THRISSUR

     2       LEO GEORGE
             S/O.GEORGE, VATTOLI HOUSE,CHERUVALLUR PO, KORATTY

             BY ADV SRI.PRASAD CHANDRAN



RESPONDENT/S:

     1       THE REGIONAL TRANSPORT AUTHORITY, ERNAKULAM
             REPRESENTED BY ITS SECRETARY, PIN 682030

     2       THE SECRETARY
             REGIONAL TRANSPORT AUTHORITY,ERNAKULAM, CIVIL
             STATION, KAKKANAD, PIN 682030


OTHER PRESENT:

             SR.GP BIMAL K NATH




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).25474/2018
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                                JUDGMENT

Petitioner has approached this Court lamenting about the delay in

disposal of Ext.P3 joint application for transfer of regular permit and

Ext.P5 application for replacement of the vehicle.

2. When the matter was taken up today, learned Senior

Government Pleader, on instructions, submitted that the RTA has

considered both the applications on 19.01.2019 at its meeting and has

allowed both the applications.

3. This is recorded.

Accordingly, the Writ Petition is closed as infructuous.

Sd/-

SUNIL THOMAS JUDGE Sbna/ W.P(C).25474/2018

APPENDIX OF WP(C) 25474/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE THE REGULAR PERMIT ISSUED TO THE 1ST PETITIONER ON THE ROUTE ANNAMANAD -ALUVA-PALISSERY VALID TILL 15.04.2020

EXHIBIT P2 TRUE COPY OF THE REGISTRATION CERTIFICATE OF THE VEHICLE KL. 07/AN 4311

EXHIBIT P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER FOR TRANSFER OF THE PERMIT DATED 16.11.2017

EXHIBIT P4 TRUE COPY OF THE LETTER OF THE 2ND RESPONDENT DATED 03.04.2018

EXHIBIT P5 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 2ND PETITIONER FOR REPLACEMENT OF THE VEHICLE