Jayarajan A.U vs The District Executive Officer
2021 Latest Caselaw 15375 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE A.M.BADAR
     THURSDAY, THE 22ND DAY OF JULY 2021 / 31ST ASHADHA, 1943
                        WP(C) NO. 219 OF 2021
PETITIONER:

          JAYARAJAN A.U
          AGED 51 YEARS
          S/O. UNNI, EDAKUNNY HOUSE, SREE NILAYAM, KAMMANTHARA,
          VADAKKENCHERRY, PALAKKAD-678 683

          BY ADV P.ASHA



RESPONDENTS:

    1     THE DISTRICT EXECUTIVE OFFICER
          KERALA MOTOR TRANSPORT WORKERS WELFARE FUND, NINAN
          COMPLEX, 2ND FLOOR, METTUPALAYAM STREET, PALAKKAD-678
          001

    2     THE REGIONAL TRANSPORT OFFICER,
          REGIONAL TRANSPORT OFFICE, COLLECTORATE P.O., PALAKKAD-
          678 002

          BY ADV SRI.K.S.MANU (PUNUKKONNOOR)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 219 OF 2021
                                     2

                                JUDGMENT

None for the petitioner. Learned Standing Counsel appears for the

1st respondent and learned Government Pleader appears for the 2nd

respondent.

Perused the memo dated 08/07/2021 filed by the petitioner praying

for closing the matter as infructuous. In view of the said memo, this writ

petition is closed as infructuous.

Sd/-

A.M.BADAR JUDGE Nsd WP(C) NO. 219 OF 2021

APPENDIX OF WP(C) 219/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE R.C.BOOK WITH ITS VEHICLE NUMBER KL 9/R 1161

EXHIBIT P2 TRUE COPY OF THE PERMIT WITH ITS NO.P.ST.9/483/2000 DATED 11.9.2015

EXHIBIT P3 TRUE COPY OF THE R.C BOOK WITH ITS VEHICLE KL 49/M 234

EXHIBIT P4 TRUE COPY OF THE PERMIT WITH ITS NO.KL 99/483/2000 DATED 27.4.2020

EXHIBIT P5 TRUE COPY OF THE RECEIPT DATED 28.12.2020

EXHIBIT P6 TRUE COPY OF THE REQUEST FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 23.12.2020

EXHIBIT P7 TRUE COPY OF THE REPLY ISSUED BY THE 1ST RESPONDENT DATED 28.12.2020

EXHIBIT P8 TRUE COPY OF THE SHOW CASE NOTICE ISSUED BY THE 1ST RESPONDENT DATED 7.12.2020

EXHIBIT P9 TRUE COPY OF THE RELEVANT PAGES OF GOVERNMENT ORDER DATED 29.10.2019

//true copy//

PA to Judge