Sunil C.K vs The Regional Transport ...
2021 Latest Caselaw 15236 Ker

W.P(C).10589/2021
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                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
      TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943
                        WP(C) NO. 10589 OF 2021
PETITIONER/S:

             SUNIL C.K., AGED 56 YEARS
             S/O. MALATHI, KRISHNA DAMODARAM P.O. CHELERI,
             KANNADIPARAMBA, KANNUR.

             BY ADV O.D.SIVADAS



RESPONDENT/S:

      1      THE REGIONAL TRANSPORT AUTHORITY, KANNUR
             REPRESENTED BY ITS SECRETARY, 670 002.

      2      THE SECRETARY,
             REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, KANNUR,
             670002.


OTHER PRESENT:

             SR.GP K.P HARISH




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).10589/2021
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                              JUDGMENT

When the matter was taken up, learned counsel for the petitioner

submitted that, this Writ Petition was filed since State Transport

Appellate Tribunal was not functioning at that point of time.

Accordingly, Writ Petition can be closed reserving the right of the

petitioner to pursue his relief before the STAT.

Sd/-

SUNIL THOMAS JUDGE Sbna/ W.P(C).10589/2021

APPENDIX OF WP(C) 10589/2021

PETITIONER EXHIBITS

EXHIBIT P1 COPY OF THE REPORT DATED 15.07.2019 OF THE MOTOR VEHICLE INSPECTOR, THALIPARAMBA

EXHIBIT P2 COPY OF THE PROCEEDINGS DATED 19.08.2019 OF THE REGIONAL TRANSPORT AUTHORITY, KANNNUR.

EXHIBIT P3 COPY OF THE JUDGMENT DATED 21.08.2020 IN MVAA NO. 99 OF 2020 RENDERED BY THE STATE TRANSPORT APPELLATE TRIBUNAL, ERNAKULAM.

EXHIBIT P4 COPY OF THE REPORT DATED THE MOTOR VEHICLE INSPECTOR, THALIPARMBA.

EXHIBIT P5 COPY OF THE PROCEEDINGS DATED 5.02.2021 OF THE REGIONAL TRANSPORT AUTHORITY, KANNUR.