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T.P. Tiles Centre vs The Assistant Labour Officer
2021 Latest Caselaw 15208 Ker

Citation : 2021 Latest Caselaw 15208 Ker
Judgement Date : 20 July, 2021

Kerala High Court
T.P. Tiles Centre vs The Assistant Labour Officer on 20 July, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE A.M.BADAR
      TUESDAY, THE 20TH DAY OF JULY 2021 / 29TH ASHADHA, 1943
                       WP(C) NO. 14458 OF 2021
PETITIONER:

          T.P. TILES CENTRE
          NEAR MUNICIPAL OFFICE, KALPETTA POST, WAYANAD-673121
          REPRESENTED BY THE MANAGING PARTNER, C. ABUBACKER,
          S/O.MAMMAD, AGED 59 YEARS, CHENAKKAL HOUSE, KALLUVAYAL,
          SULTHAN BATHERY, WAYANAD-673592

          BY ADVS.
          R.SUDHISH
          M.MANJU



RESPONDENTS:

          THE ASSISTANT LABOUR OFFICER
          KALPETTA, WAYANAD-673121

          KERALA HEADLOAD WORKERS WELFARE FUND BOARD, REPRESENTED
          BY EXECUTIVE OFFICER, WAYANAD DISTRICT COMMITTEE,
          PALAKUNNUMMAL BUILDING, ANAPALAM JUNCTION, MUNDERI
          ROAD, KALPETTA, WAYANAD-673121


OTHER PRESENT:

          SRI.RON BASTIAN, GP,SRI.S.KRISHNAMOORTHY,SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14458 OF 2021
                                     2

                               JUDGMENT

The petitioner is challenging the order passed by the respondents

rejecting the application for registration as Headload workers. There is a

statutory remedy of preferring an appeal challenging the said order.

Hence in view of alternate remedy, the petition is dismissed.

Nsd                                                          SD/-
                                                      A.M.BADAR
                                                         JUDGE
 WP(C) NO. 14458 OF 2021


                      APPENDIX OF WP(C) 14458/2021

PETITIONER EXHIBITS

EXHIBIT P1              COPY OF THE PARTNERSHIP DEED OF THE PETITIONER
                        FIRM DATED 01.04.2013

EXHIBIT P2              COPY OF THE REGISTRATION CERTIFICATE ISSUED BY

THE 1ST RESPONDENT DATED 03.02.2016 WITH ENGLISH TRANSLATION

EXHIBIT P3 COPY OF THE REGISTRATION CERTIFICATE ISSUED BY THE GOVERNMENT OF INDIA DATED 21.09.2017.

EXHIBIT P4 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER M.D.SITARE DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P5 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER BASHEER A.K. DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P6 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER NIDHEESH.K. DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P7 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER MUHAMMED FASSALUDHEEN K.U. DATED 03.04.2021 BEFORE THE 1ST RESPONDENT`

EXHIBIT P8 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER M.D.KHURSID DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P9 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER ILLYAS.M. DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT 10 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER ABDUL RASHEED A.K. DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P11 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER NIKHIL K.V. DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P12 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER MUKESH PRASAD ROY DATED WP(C) NO. 14458 OF 2021

03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P13 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER ASHRAF DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P14 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER M.D.AFROZ DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P15 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER DIL BAHADUR LIMBU DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P16 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER M.D.RAHIM DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P17 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER SUNIL KUMAR C DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P18 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER'S WORKER M.D.SADDAM HUSSAIN DATED 03.04.2021 BEFORE THE 1ST RESPONDENT

EXHIBIT P19 COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 29.04.2016 IN W.P.(C) NO.16084 OF 2016

EXHIBIT P20 COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 13.08.2015 IN W.P.(C) NO.23602 OF 2015

EXHIBIT P21 COPY OF THE ORDER NO.379 OF 2020 DATED 05/07/2020 OF THE 1ST RESPONDENT REJECTING THE APPLICATIONS OF THE EMPLOYEES OF THE PETITIONER WITH ENGLISH TRANSLATION

EXHIBIT P22 COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P.(C) NO.5164 OF 2017 dated 16.02.2017

EXHIBIT P23 COPY OF THE JUDGMENT OF THIS HON'BLE COURT DATED 17.06.2019 IN W.P.(C) NO.15078 OF 2019

 
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