C.Rajendran vs State Of Kerala
2021 Latest Caselaw 15109 Ker

WP(C) NO. 24214 OF 2012                    1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT

                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

              FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943

                                 WP(C) NO. 24214 OF 2012

PETITIONER/S:

               C.RAJENDRAN
               MEMBER, MANAGING COMMITTEE, PALLICKAL FARMERS SERVICE CO-
               OPERATIVE BANK LTD.NO.T.230, KILIMANOOR, RESIDING AT PARAYIL
               VEEDU, PALLICKAL P.O., THIRUVANANTHAPURM.
               BY ADVS.
               SRI.THOMAS ABRAHAM
               SRI.K.S.HARIDAS
               SMT.MERCIAMMA MATHEW

RESPONDENT/S:

      1        STATE OF KERALA
               REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-
               OPERATION, SECRETARIAT, THIRUVANANTHAPURAM-695001.

      2        THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
               THIRUVANANTHAPURAM-695001.

      3        ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES G
               CHIRAYINKIL, THIRUVANANTHAPURAM.

      4        PALLICKAL FARMERS SERVICE CO-OPERATIVE BANK LTD.NO.T.230
               KILIMANOOR P.O., PIN-695604, REPRESENTED BY ITS MANAGING
               DIRECTOR.

      5        SRI.S.NIZAM
               NIZAM MANZIL, K.K.KONAM, PALLICKAL P.O., TRIVANDRUM DISTRICT,
               PIN-695604.

               BY ADVS.
               GOVERNMENT PLEADER
               SRI.D.K.MURALEEDHARAN NAIR
               DR.K.P.PRADEEP

OTHER PRESENT:
            SMT.MABLE.C.KURIAN, GP


       THIS    WRIT       PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

16.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24214 OF 2012              2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No.24214 of 2012
                     --------------------------------------
                 Dated this the 16th day of July, 2021


                                JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS