Bineesh @ Bineesh Koyikkal vs The District Collector
2021 Latest Caselaw 15106 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
         FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
                        WP(C) NO. 13094 OF 2021
PETITIONER/S:

            BINEESH @ BINEESH KOYIKKAL
            AGED 39 YEARS
            S/O. SHIBU, MADECHICKAL HOUSE, KATARIBAGH NO.522 KOCHI,
            NAVAL BASE P.O., PIN-682 004

            BY ADVS.
            BENRAJ K.R.
            FATHIMA RAZAK



RESPONDENT/S:

     1      THE DISTRICT COLLECTOR,
            ERNAKULAM, CIVIL STATION, KAKKANAD,PIN-682 030

     2      THE REVENUE DIVISIONAL OFFICER
            FORT KOCHI,PIN-682 001

     3      THE TAHASILDAR
            KUNNATHUNADU TALUK, PERUMBAVOOR,PIN-683 542

     4      THE VILLAGE OFFICER,
            CHELLAMATTOM VILLAGE, KUNNATHUNADU TALUK, CHELAMATTOM
            KARA, ERNAKULAM DISTRICT,PIN-683 512

     5      THE AGRICULTURAL OFFICER,
            OKKAL PANCHAYAT, OKKAL, PERUMBAVOOR, ERNAKULAM DISTRICT,
            PIN-683 550

     6      THE CHIEF TOWN PLANNING OFFICER,
            VIGALANCE, NANTHANCODE P.O., TRIVANDRUM,PIN-695 001

     7      OKKAL GRAMA PANCHAYAT,
            REPRESENTED BY ITS SECRETARY, OKKAL P.O-683 550
 WP(C) NO. 13094 OF 2021             2


      8      THE SECRETARY,
             OKKAL GRAMA PANCHAYAT, OKKAL P.O.,ERNAKULAM DISTRICT,PIN-
             683 550

      9      WILSON
             AGED 57 YEARS
             S/O. PAILI, KOONATHAN HOUSE, OKKALKARA, OKKAL P.O.,
             ERNAKULAM DISTRICT,PIN-683 550

     10      BENNY
             AGED 54 YEARS
             S/O. PAILI, KOONATHAN HOUSE, OKKALKARA, OKKAL P.O.,
             ERNAKULAM DISTRICT,PIN-683 550

             GP: SRI.RAVIKRISHNAN


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13094 OF 2021          3



                              JUDGMENT

Dated this the 16th day of July, 2021

The learned counsel for the petitioner seeks permission

to withdraw the Writ Petition without prejudice to the

rights of the petitioner.

Permission granted.

The Writ Petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN JUDGE sd