Gopalakrishnan vs V.Ponnappan
2021 Latest Caselaw 15066 Ker

FAO (RO) No.14/2021                             1/2

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                            THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                  Friday, the 16th day of July 2021 / 25th Ashadha, 1943
                         IA.NO.1/2021 IN FAO (RO) NO. 14 OF 2021

                             AS NO. 83/2016 OF SUB COURT, CHERTHALA

                      OS NO.338/2012 OF ADDITIONAL MUNSIFF COURT, CHERTHALA

                                              ---

   APPELLANTS/RESPONDENT 1 &2/DEFENDANT 1 & 2:

      1. GOPALAKRISHNAN AGED 71 YEARS, S/O VELAYUDHAN,

        PURATHAMKULANGARA, VAYALAR MURI,VAYALAR EAST VILLAGE,
     CHERTHALA,ALAPPUZHA-688536.

      1. PRADEEP KUMAR, AGED 43 YEARS, S/O
         GOPALAKRISHNAN,

        PURATHAMKULANGARA,VAYALAR MURI,VAYALAR EAST VILLAGE,
    CHERTHALA,ALAPPUZHA-688536.

   RESPONDENTS/RESPONDENTS/PLAINTIFF,DEFENDANTS 3,4 & LR'S OF THE 5TH DEFENDANT:

     1.V.PONNAPPAN,AGED 81 YEARS,S/O VELAYUDHAN,

       SAJEEV BHAVAN FROM PURATHAMKULANGARA,VAYALAR MURI,          VAYALAR EAST
    VILLAGE,CHERTHALA,ALAPPUZHA-688536.

     2.NARAYANANKUTTY, AGED 49 YEARS,SREENANDANAM,VAYALAR P.O,

        CHERTHALA,ALAPPUZHA-688536.

     3.V.VISWANATHAN @BABU, AGED 69 YEARS,POKKALISSERI,

        PURATHAMKULANGARA), VAYALAR.P.O, CHERTHALA,ALAPPUZHA-688536.

     4.SIVADASAN NAIR, AGED 56 YEARS, PAPPALLIL,VAYALAR P.O.,

       CHERTHALA,ALAPPUZHA-688536.

     5.PRASANNA KUMARI, AGED 67 YEARS, W/O KRISHNANKUTTY KURUP,PAPPALLIL,
     VAYALAR P.O., CHERTHALA,ALAPPUZHA-688536.

     6.PRAVEEN KUMAR, AGED 39 YEARS, S/O KRISHNANKUTTY KURUP,PAPPALLIL,

        VAYALAR P.O., CHERTHALA,ALAPPUZHA-688536.

     7.PRASEEDA, AGED 37 YEARS, D/O KRISHNANKUTTY KURUP,

        PAPPALLIL,VAYALAR P.O., CHERTHALA,ALAPPUZHA-688536.
 FAO (RO) No.14/2021                           2/2

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment in A.S.No.83/2016 of the Sub Court, Cherthala pending
   final disposal of Appeal.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 02.07.2021 and upon hearing the arguments of M/S.T.G.SUNIL
   (PRANAVAM),J.OMPRAKASH,ANTONY BENEDICT C.X.,T.S.BHARATH KRISHNA,ADHEEP
   VIJAY &.EMMANUAL SANJU, Advocates for the petitioners, the court passed
   the following:
                                     ORDER

Interim order stands extended for a period of one month.

16/07/2021 Sd/-MARY JOSEPH,JUDGE

/true copy/

ASSISTANT REGISTRAR

16-07-2021 /True Copy/ Assistant Registrar