V.N. Sasikumar vs Alappuzha Municipal Employees ...
2021 Latest Caselaw 15018 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         FRIDAY, THE 16TH DAY OF JULY 2021 / 25TH ASHADHA, 1943
                         WP(C) NO. 19209 OF 2012
PETITIONER:

              V.N. SASIKUMAR
              AGED 53 YEARS
              FOOD INSPECTOR, CORPORATION OF KOCHI, MATTANCHERRY.

              BY ADV SRI.P.P.JACOB


RESPONDENTS:

     1        ALAPPUZHA MUNICIPAL EMPLOYEES CO-OPERATIVE SOCIETY
              LTD.NO.467
              MUNICIPAL OFFICE, ALAPPUZHA, PIN-688001,
              REPRESENTED BY ITS ADMINISTRATOR.

     2        THE CORPORATION OF KOCHI
              CORPORATION OFFICE, BOAT JETTY, ERNAKULAM,
              PIN-682011, REPRESENTED BY ITS SECRETARY.

              SMT. SHEEJA C.S.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.07.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19209 OF 2012
                             2



              P.V.KUNHIKRISHNAN, J.
           ===================
             WP(C) No. 19209 OF 2012
           ===================
        Dated this the 16th day of July 2021


                     JUDGMENT

The learned counsel for the petitioner submitted that,

the matter is infructuous. Therefore, the writ petition is

dismissed as infructuous.

(Sd/-) P.V.KUNHIKRISHNAN JUDGE LU WP(C) NO. 19209 OF 2012

APPENDIX OF WP(C) NO. 19209/2012

PETITIONER ANNEXURE

EXHIBIT P1 TRUE PHOTOCOPY OF THE NOTICE DATED 25.11.1998 ISSUED BY THE FIREST RESPONDENT TO THE PETITIONER.

EXHIBIT P2 TRUE PHOTOCOPY OF THE REPLY ISSUED BY THE PETITIONER TO THE 1ST RESPONDENT DATED 28.12.1998.

EXHIBIT P3 TRUE PHOTOCOPY OF THE A/D CARD SIGNED BY THE SECRETARY OF THE FIRST RESPONDENT DATED 31.12.1998.

EXHIBIT P4 TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER DATED 28.03.2012.

EXHIBIT P5 TRUE PHOTOCOPY OF THE REPLY DATED 23.04.2012 THROUGH THE ADVOCATE.

EXHIBIT P6 TRUE PHOTOCOPY OF THE A/D CARD SIGNED BY THE FIRST RESPONDENT DATED 26.04.2012.

EXHIBIT P7 TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE FIRST RESPONDENT TO THE SECOND RESPONDENT DATED 29.06.2012.

// True Copy //

PA to Judge